High Courts27 Jul 1925
Fatima-ul-Hasna and Others Vs Baldeo Sahai and Others
Allahabad High Court · (1925) 07 AHC CK 0013
JUDGMENT DATABASE
Search 12,29,649 Indian judgments.
12,29,649 judgments in All Courts · page 59,340 of 61,483
High Courts27 Jul 1925
Bachan Vs Raghunath and Others
Allahabad High Court · AIR 1926 All 304 : (1926) ILR (All) 224 : 92 Ind. Cas. 264
High Courts27 Jul 1925
Sultan Abdul Kadir and Others Vs Mohammad Esuf Rowther and Another
Madras High Court · AIR 1926 Mad 909 : 92 Ind. Cas. 396 : (1926) 23 LW 468
High Courts27 Jul 1925
Nanchappa Koundan and Others Vs Vetesseri Tarwad Karnavan and Another
Madras High Court · AIR 1927 Mad 47 : 97 Ind. Cas. 453
High Courts27 Jul 1925
The Krishna Jute and Cotton Mills Co. Ltd. Vs The Municipal Council
Madras High Court · (1925) 22 LW 619 : (1925) 49 MLJ 542
High Courts26 Jul 1925
Ganpati Kondaji Sandbhar Vs Maruti Gangaji Sandbhar
Bombay High Court · (1925) 27 BOMLR 1115 : 90 Ind. Cas. 654
Mamlatdars Court Act, 1906 — Section 23
High Courts25 Jul 1925Allowed
Souri Muthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · (1925) 07 MAD CK 0038
High Courts24 Jul 1925
Hit Narayan Singh Vs Emperor
Patna High Court · AIR 1926 Patna 517 : 96 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts24 Jul 1925
Jogendra Prasad Narayan Sinha Vs Mangal Prasad Sahu
Patna High Court · AIR 1926 Patna 160
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14Limitation Act, 1963 — Article 182(5)
High Courts24 Jul 1925
Balaram Manjhi and Others Vs Jagannath Manjhi and Others
Patna High Court · AIR 1925 Patna 760
Privy Council24 Jul 1925
Dadabhoy Framji Cama Vs Cowasji Dorabji Panday and others
Privy Council · (1925) AIR(PC) 306
High Courts24 Jul 1925Dismissed
Mittar Sain and Another Vs Data Ram
Allahabad High Court · (1925) 07 AHC CK 0045
High Courts24 Jul 1925Dismissed
Sham Sunder Lal Vs Emperor
Allahabad High Court · AIR 1926 All 264
Police Act, 1861 — Section 32
High Courts24 Jul 1925Dismissed
Bachan Singh and Others Vs Bijai Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0031
High Courts24 Jul 1925
Valavala Lakshminarasamma Vs The Assistant Commissioner of Labour
Madras High Court · 95 Ind. Cas. 577 : (1926) 23 LW 731
High Courts24 Jul 1925
(Dost) Muhammad Khan Sahib and Others Vs Kadir Batcha Sahib
Madras High Court · AIR 1926 Mad 466 : (1926) 23 LW 240
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Jul 1925
Sree Rajah Vadrevu Viswasundara Rao Bahadur, Zamindar Garu Vs Vannam Paidigadu, by Mother and Soori and Others
Madras High Court · (1926) 50 MLJ 72
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts24 Jul 1925
Sourimuthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · AIR 1926 Mad 241 : (1925) 49 MLJ 679
High Courts24 Jul 1925
Sowrimuthu and Others Vs Pavadai Pachi Pillai and Another
Madras High Court · 91 Ind. Cas. 868