High Courts03 Aug 1925
Chandayya Hegde Vs Kaveri Hegadthi and Others
Madras High Court · AIR 1926 Mad 189 : 92 Ind. Cas. 390 : (1925) 49 MLJ 727
JUDGMENT DATABASE
Search 12,29,651 Indian judgments.
12,29,651 judgments in All Courts · page 59,338 of 61,483
High Courts31 Jul 1925Allowed
Gangaram Hari Teli Vs Ganesh Pandurang Ghanekar
Bombay High Court · AIR 1926 Bom 49 : (1925) 27 BOMLR 1339
High Courts31 Jul 1925
Shiva Aithala Vs Rangappaya Aithala
Madras High Court · AIR 1926 Mad 233 : (1925) 49 MLJ 719
High Courts31 Jul 1925
P. Narasimha Mudali and Another Vs Potti Narayanaswami Chetty and Another
Madras High Court · (1925) 49 MLJ 720
High Courts30 Jul 1925
Alagirisami Pillai Vs Lakshmanan Chetty Alias Samuel Chetty and Another
Madras High Court · (1926) 50 MLJ 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts30 Jul 1925
Giriappa Subanna Vs Govindrao Ganrao
Bombay High Court · AIR 1926 Bom 52 : (1925) 27 BOMLR 1336
High Courts30 Jul 1925
Emperor Vs Manant K. Mehta
Bombay High Court · 92 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 408, 477A
High Courts30 Jul 1925
Giriappa Bin Sabanna Bisaldinni Vs Govindrao Ganrao Desai
Bombay High Court · (1925) ILR (Bom) 902
High Courts30 Jul 1925
Mata Parsad Vs Nageshar Sahai
Bombay High Court · (1926) 28 BOMLR 1110
Civil Procedure Code, 1908 (CPC) — Section 11(6)
Privy Council30 Jul 1925
Kuar Mata Prasad and another Vs (Kuar) Nageshar Sahai and others
Privy Council · (1925) AIR(PC) 272
High Courts30 Jul 1925
Sinna Karuppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · AIR 1926 Mad 178
High Courts30 Jul 1925
Sinnakaruppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · 92 Ind. Cas. 373 : (1925) 22 LW 816
Limitation Act, 1963 — Section 14
High Courts30 Jul 1925
Alagirisami Pillai Vs Laksmanan Chetty alias Samuel Chetty and Another
Madras High Court · AIR 1926 Mad 371 : 92 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts29 Jul 1925Dismissed
Gulabchand Ramsukh Vs Ramsukh Rampratap
Bombay High Court · AIR 1926 Bom 39 : (1925) 27 BOMLR 1279
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, 96(3)
High Courts29 Jul 1925Allowed
Daso Keshav Panohbhavi Vs Karbasappa Kariyappa Mudhol
Bombay High Court · AIR 1926 Bom 121 : (1925) 27 BOMLR 1446 : 94 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts29 Jul 1925
Ramdhani Muchi Vs Khakshardas Tati and Another
Calcutta High Court · AIR 1926 Cal 677 : 92 Ind. Cas. 1031
Limitation Act, 1963 — Section 5
High Courts29 Jul 1925
Nirmal Chandra De Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 265
Arms Act, 1959 — Section 19(f), 22Penal Code, 1860 (IPC) — Section 116, 120B
High Courts29 Jul 1925
Taraprosad Saw Vs Madhu Sudan Giri and Others
Calcutta High Court · AIR 1926 Cal 283 : 91 Ind. Cas. 12
High Courts29 Jul 1925
Binod Kumar Ray Chaudhury and Others Vs Ram Kishore Mistry and Others
Calcutta High Court · 91 Ind. Cas. 686
High Courts29 Jul 1925
Sevadasji Chandradasji Vs The Municipal Corporation for the City of Bombay
Bombay High Court · AIR 1926 Bom 42 : (1925) 27 BOMLR 1216 : 94 Ind. Cas. 654