High Courts11 Aug 1925
Official Receiver of Cuddapah Vs Kalawa Subbamma and Others
Madras High Court · AIR 1927 Mad 403
JUDGMENT DATABASE
Search 12,29,652 Indian judgments.
12,29,652 judgments in All Courts · page 59,336 of 61,483
High Courts11 Aug 1925
Vasteva Holla and Another Vs P. Mahabala Rao
Madras High Court · AIR 1926 Mad 405
Transfer of Property Act, 1882 — Section 76
High Courts10 Aug 1925
In Re: Arumuga Padayachi and Others
Madras High Court · AIR 1926 Mad 420 : (1926) 23 LW 56 : (1926) 50 MLJ 51
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts10 Aug 1925
Ravipati Ramiah Vs Ravipatti Lakshmi Narain and Others
Madras High Court · AIR 1926 Mad 234 : (1926) 23 LW 13 : (1925) 49 MLJ 701
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1925
G. Govindasami Pillai Vs V.E.N.K.R.R.M.A. Ramanathan Chettiar and Others
Madras High Court · AIR 1926 Mad 164 : (1925) 22 LW 666 : (1925) 49 MLJ 630
Specific Relief Act, 1877 — Section 42
High Courts10 Aug 1925
Ravipati Ramaiah Vs Ravipati Lakshmi Narayana and Another
Madras High Court · AIR 1926 Mad 234 : (1926) 23 LW 13 : (1925) 49 MLJ 701
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Aug 1925
Venkataranga Aiyar and Another Vs C.S. Ramasamy Aiyar and Others
Madras High Court · AIR 1926 Mad 173 : (1925) 22 LW 786
High Courts07 Aug 1925
Pathinti Gundappa Vs Karnam Narasappa and Others
Madras High Court · AIR 1927 Mad 455
High Courts07 Aug 1925
Emperor Vs Subrao Sesharao
Bombay High Court · (1925) 27 BOMLR 1351
Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts07 Aug 1925Dismissed
Vishveshvar Subrao Kulkarni Vs Sadashiv Venkatramanayya Harite
Bombay High Court · AIR 1926 Bom 54 : (1925) 27 BOMLR 1456
Contract Act, 1872 — Section 2(d)
High Courts07 Aug 1925
Gopiram Behariram Vs Agent, East Indian Railway and Agent, Oudh and Rohilkhand Railway
Calcutta High Court · AIR 1926 Cal 612 : 94 Ind. Cas. 762
Limitation Act, 1963 — Section 22Railways Act, 1890 — Section 72
High Courts07 Aug 1925Allowed
Messrs. Gopiram Behariram Vs Agents, East Indian Ry. and O. and R. Ry.
Calcutta High Court · (1925) 08 CAL CK 0006
High Courts07 Aug 1925
Emperor Vs Ekabbor and Others
Calcutta High Court · AIR 1926 Cal 925 : 94 Ind. Cas. 361
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 114
High Courts07 Aug 1925Dismissed
Daud Khan and Another Vs Emperor
Allahabad High Court · AIR 1925 All 673
Penal Code, 1860 (IPC) — Section 404, 420
High Courts07 Aug 1925
In Re: R.V. Kaliappa Goundan and Others; In Re: R.V. Maniam Sellappa Goundan
Madras High Court · 92 Ind. Cas. 750
High Courts07 Aug 1925
In Re: R.V. Kaliappa Goundan and Others
Madras High Court · AIR 1926 Mad 296 : (1926) 23 LW 101
High Courts07 Aug 1925
Gaddam Chowdanna having died his legal representative C.H. Pedda Raju Vs P.K.T. Venkatapathinayain Varu
Madras High Court · (1926) 24 LW 249 : (1926) 50 MLJ 429
High Courts06 Aug 1925Dismissed
S.F. De Souza Vs Wamanrao Bhai Thakur
Bombay High Court · AIR 1926 Bom 117 : (1925) 27 BOMLR 1451
High Courts06 Aug 1925Allowed
Narayan Bapuji Kshirsagar Vs Rajimal Motiram Marwadi
Bombay High Court · AIR 1926 Bom 81 : (1925) 27 BOMLR 1453
High Courts06 Aug 1925
Basanta Kumar Choudhury and Another Vs Rai Baikunta Nath Chakravarty Bahadur
Calcutta High Court · AIR 1926 Cal 610 : 91 Ind. Cas. 819