High Courts18 Aug 1925
Vishvanath Shamba Naik Vs Ramkrishna Martoba Kasbekar
Bombay High Court · 92 Ind. Cas. 537
Transfer of Property Act, 1882 — Section 108(e)
JUDGMENT DATABASE
Search 12,29,654 Indian judgments.
12,29,654 judgments in All Courts · page 59,334 of 61,483
High Courts18 Aug 1925
Narayan Govind Deshpande Vs Dhondo Krishna Thathe
Bombay High Court · AIR 1926 Bom 246
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925
Ranjit Chandra Talukdar and Others Vs Bissay Ram Mandal and Others
Calcutta High Court · AIR 1926 Cal 1018 : 94 Ind. Cas. 115
High Courts18 Aug 1925
Ray Satindra Nath Choudhury Vs Ray Jatindra Nath Choudhury and Others
Calcutta High Court · AIR 1927 Cal 425 : 101 Ind. Cas. 530
Contract Act, 1872 — Section 38
High Courts18 Aug 1925
The Official Trustee of Bengal and as such Trustee to the Estate of the Late Manik Lal Seal Vs Adhar Bera and Others
Calcutta High Court · 94 Ind. Cas. 30
High Courts18 Aug 1925
Amantulla Mia and Another Vs Chhattoo Ram Muchi and Another
Calcutta High Court · AIR 1926 Cal 817
Oaths Act, 1873 — Section 12
High Courts18 Aug 1925
Barada Prosad Roy Chowdhury and Others Vs Tarak Nath Mandal and on his death his heir and legal representative Bhaba Sindhu Mandel
Calcutta High Court · 94 Ind. Cas. 147
Bengal Tenancy Act, 1885 — Section 13
High Courts18 Aug 1925
Midnapur Zemindary Company Limited of Kuthi Shikapur Vs Dayardra Nath Bhowmik and Others
Calcutta High Court · 96 Ind. Cas. 433
High Courts18 Aug 1925
Sreeput Singh Dugar Vs Ram Sarup Surjiya Prosad and Others Debendra Nath Das Vs Hari Ram Goenka and Others
Calcutta High Court · AIR 1926 Cal 982 : 95 Ind. Cas. 463
Provincial Insolvency Act, 1920 — Section 33
High Courts18 Aug 1925Allowed
Narayan Govind Deshpande Vs Dhondo Krishna Tathe
Bombay High Court · (1926) 28 BOMLR 305 : 94 Ind. Cas. 76
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co. Ltd.
Bombay High Court · AIR 1926 Bom 129 : (1925) 27 BOMLR 1471
High Courts18 Aug 1925
Amin Mallikarjuna Vs Bangle Becran Kunhi and Others
Madras High Court · AIR 1925 Mad 1212 : (1925) 22 LW 387
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Aug 1925
Parasurama Mudaliar Vs Muthuswami Pillai and Others
Madras High Court · AIR 1925 Mad 1209 : (1925) 22 LW 396 : (1926) 50 MLJ 100
High Courts18 Aug 1925
Mahalakshmi Ammal Vs Venkata Naicker and Another
Madras High Court · AIR 1926 Mad 345 : (1926) 23 LW 219
High Courts18 Aug 1925
Veerasami Mudali Vs P.R. Venkatachala Mudali and Others
Madras High Court · AIR 1926 Mad 18 : 92 Ind. Cas. 20 : (1925) 22 LW 448 : (1926) 50 MLJ 102
Specific Relief Act, 1877 — Section 9
High Courts18 Aug 1925
Medai Dalavoy Kaliani Anni Vs Medai Dalavoy Thirumalayappa Mudaliar
Madras High Court · AIR 1927 Mad 115 : 92 Ind. Cas. 355
High Courts18 Aug 1925
In Re: Tiruvangalath Nellyoton Paidal Nayar and Others
Madras High Court · 92 Ind. Cas. 624
Court Fees Act, 1870 — Section 7
High Courts17 Aug 1925
Payida Ramakrishnayya and Others Vs Barrey Nagarazu and Another
Madras High Court · AIR 1926 Mad 152 : (1925) 22 LW 836
High Courts17 Aug 1925
Kusum Kumari Lodh and Others Vs Kutiswar Barai and Others
Calcutta High Court · AIR 1926 Cal 829
High Courts17 Aug 1925
Ramnath Karmakar Vs Hiralal Shaha and Others
Calcutta High Court · AIR 1926 Cal 755