High Courts20 Aug 1925
Suggusetty Subbayya Vs Irugulapati Gangayya
Madras High Court · AIR 1926 Mad 183 : 92 Ind. Cas. 687 : (1925) 22 LW 827
JUDGMENT DATABASE
Search 12,29,654 Indian judgments.
12,29,654 judgments in All Courts · page 59,333 of 61,483
High Courts20 Aug 1925
R.M.N. Muthuraman Chettiar and Another Vs Uppaluru Seetharamayya and Others
Madras High Court · (1926) 23 LW 308 : (1925) 49 MLJ 706
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts20 Aug 1925
The Official Assignee of Madras and as such the Assignee of the Estate and Effects of K.S. Venkatarathnam Naidu Vs Vedavalli Thayarammal and Others
Madras High Court · AIR 1926 Mad 936 : 97 Ind. Cas. 163
Succession Act, 1925 — Section 117
High Courts19 Aug 1925
Karipineni Rajayya Vs Kalapatapu Annapurnamma by guardian Mangamma
Madras High Court · (1925) 22 LW 828 : (1926) 50 MLJ 662
High Courts19 Aug 1925
Emperor Vs Chand Mahaboob
Bombay High Court · AIR 1926 Bom 46 : (1925) 27 BOMLR 1388
City of Bombay Police Act, 1902 — Section 112(d)
High Courts19 Aug 1925
Fazalar Rahaman and Others Vs Abdul Samad and Others
Calcutta High Court · AIR 1926 Cal 981
High Courts19 Aug 1925
Khorshedennessa Khatoon and Mahammad Bazlar Rahaman Chowdhury Vs Hakikannessa Banoo
Calcutta High Court · AIR 1926 Cal 845 : 94 Ind. Cas. 228
High Courts19 Aug 1925
Raj Rajeswari Bigraha Beni Madhab Mukhopadhya and Another Vs Sarbananda Barman and Others
Calcutta High Court · AIR 1926 Cal 698 : 95 Ind. Cas. 130
Bengal Tenancy Act, 1885 — Section 29Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 1925
Fazalar Rahman and Others Vs Abdul Samad and Others
Calcutta High Court · 92 Ind. Cas. 960
Limitation Act, 1963 — Article 181
High Courts19 Aug 1925Dismissed
Fulchand Mohanlal Vs Harilal Nansa
Bombay High Court · AIR 1926 Bom 69 : (1925) 27 BOMLR 1503 : (1926) ILR (Bom) 124
High Courts19 Aug 1925Allowed
Haji Rehemtulla Haji Tarmahomed Vs The Secretary of State for India
Bombay High Court · AIR 1926 Bom 50 : (1925) 27 BOMLR 1507
High Courts19 Aug 1925
Fulchand Mohanlal and Others Vs Harilal Nansa and Others
Bombay High Court · 92 Ind. Cas. 549
High Courts19 Aug 1925
Karipineni Rajayya Vs Kalpatapu Annapurnamma Minor by Guardian Mangamma
Madras High Court · AIR 1926 Mad 138 : 92 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts19 Aug 1925
Dewan Bahadur G. Krishnamachari Vs The Municipal Council
Madras High Court · 91 Ind. Cas. 933 : (1926) 24 LW 218
High Courts19 Aug 1925
Dewan Bahadur G. Krishnamachariar Vs The Municipal Council
Madras High Court · AIR 1926 Mad 448 : (1926) 50 MLJ 77
High Courts18 Aug 1925
In Re: (Tiruvangalath Nellyoton) Paidal Nayar and Others
Madras High Court · AIR 1926 Mad 225 : (1925) 22 LW 691
High Courts18 Aug 1925Dismissed
Rajubhai Mohanbhai Vs Lalbhai Mulchand
Bombay High Court · (1926) 28 BOMLR 1000 : 97 Ind. Cas. 691
High Courts18 Aug 1925
Rajubhai Mohanbhai Vs Lalbhai Mulchand and Others
Bombay High Court · AIR 1926 Bom 545
High Courts18 Aug 1925
The Commissioner of Income Tax Vs M.H. Sanjana and Co., Ltd.
Bombay High Court · (1926) ILR (Bom) 87 : 92 Ind. Cas. 517
Income Tax Act, 1961 — Section 25(3), 66(2)