High Courts24 Aug 1925
Jamshedji Ardeshir Wadia and Others Vs Secretary of State
Bombay High Court · AIR 1926 Bom 209
Civil Procedure Code, 1908 (CPC) — Section 80
JUDGMENT DATABASE
Search 12,29,654 Indian judgments.
12,29,654 judgments in All Courts · page 59,332 of 61,483
High Courts24 Aug 1925
Fagu Tanti Vs Chotelal Tanti and Others
Patna High Court · AIR 1926 Patna 346 : 96 Ind. Cas. 115
Penal Code, 1860 (IPC) — Section 494, 498
High Courts24 Aug 1925
Unnamali Ammal and Another Vs Abboy Chetty and Another
Madras High Court · 92 Ind. Cas. 524
High Courts24 Aug 1925
K. Venkata Narasimha Rao Vs Hemadu Suryanarayana
Madras High Court · 92 Ind. Cas. 802
High Courts24 Aug 1925
Unnamalai Ammal and Another Vs Abboy Chetty and Another
Madras High Court · (1926) 23 LW 168 : (1926) 50 MLJ 172
High Courts24 Aug 1925
V. Gopal Naidu Vs Mohanlal Kanyalal and Others
Madras High Court · AIR 1926 Mad 206 : (1926) ILR (Mad) 189 : (1925) 49 MLJ 709
Presidency Towns Insolvency Act, 1909 — Section 9(d)(iii)
High Courts24 Aug 1925
Gandha Korliah Vs Janoo Hassan
Madras High Court · AIR 1926 Mad 175 : (1926) ILR (Mad) 200 : (1925) 49 MLJ 738
High Courts24 Aug 1925
K. Venkatanarasimha Rao Vs Hemadri Suryanarayana
Madras High Court · AIR 1926 Mad 325 : (1926) 23 LW 409 : (1926) 50 MLJ 75
High Courts24 Aug 1925
Gandha Horliah Vs Janoo Hassan
Madras High Court · 91 Ind. Cas. 780 : (1925) 22 LW 842
High Courts21 Aug 1925
Chidambaram Chettiar Vs Parvathi Achi
Madras High Court · AIR 1926 Mad 347 : 87 Ind. Cas. 351 : (1926) 23 LW 69
High Courts21 Aug 1925
The India Spinning and Weaving Company Ltd. Vs The Climax Industrial Syndicate
Bombay High Court · AIR 1926 Bom 1 : (1925) 27 BOMLR 1281 : (1926) ILR (Bom) 1
Letters Patent Act, 1865 — Clause 12
High Courts21 Aug 1925
Balshet Mahadshet Yekawde Vs Hari Baburao Rane
Bombay High Court · AIR 1926 Bom 119 : (1925) 27 BOMLR 1487
Khoti Settlement Act, 1880 — Section 33
High Courts21 Aug 1925Dismissed
Jagjivandas Jamnadas Vs The Nagar Central Bank Limited
Bombay High Court · (1926) 28 BOMLR 226 : (1926) ILR (Bom) 118
Negotiable Instruments Act, 1881 (NI) — Section 46, 85
High Courts21 Aug 1925
Hari Charan Das Vs Emperor
Calcutta High Court · AIR 1926 Cal 728
Penal Code, 1860 (IPC) — Section 147
High Courts21 Aug 1925
Khetra Mohan das and Others Vs Bhairab Chandra Das and Others
Calcutta High Court · AIR 1927 Cal 229
Evidence Act, 1872 — Section 90
High Courts21 Aug 1925
Jagjivandas Jamnadas Vs The Nagar Central Bank, Limited
Bombay High Court · AIR 1926 Bom 262
Negotiable Instruments Act, 1881 (NI) — Section 46, 85
High Courts20 Aug 1925
The Official Assignee of Madras and as such the assignee of the estate and effects of K.S. Venkatarathnam Naidu, the insolvent Vs Vedavalli Thayarammal and Others
Madras High Court · (1926) 24 LW 195 : (1926) 51 MLJ 182
High Courts20 Aug 1925
In Re: West Laikdih Coal Co. Ltd.
Calcutta High Court · AIR 1926 Cal 781 : 96 Ind. Cas. 36
High Courts20 Aug 1925
Ramlal Murlidhar Vs Jogendra Krishna Ray
Calcutta High Court · AIR 1926 Cal 318(1)
Contract Act, 1872 — Section 62
High Courts20 Aug 1925
Amir Ali Vs Harise Chandra Das
Calcutta High Court · AIR 1926 Cal 664 : 95 Ind. Cas. 257
Civil Procedure Code, 1908 (CPC) — Section 48