High Courts06 Aug 1925
Sivadas Dutta and Another Vs Birendra Krista Dutta
Calcutta High Court · 94 Ind. Cas. 844
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 12,29,651 Indian judgments.
12,29,651 judgments in All Courts · page 59,337 of 61,483
High Courts06 Aug 1925
Shivlingappa Nijappa Tubchi Vs Gurlingava Basappa Tubchi
Bombay High Court · AIR 1926 Bom 103 : (1925) 27 BOMLR 1363 : 94 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 488
High Courts06 Aug 1925Dismissed
Khamani and Others Vs Emperor
Allahabad High Court · AIR 1926 All 306 : 92 Ind. Cas. 584
Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500
High Courts06 Aug 1925
Thayammal Vs Perumal Chetti and Another
Madras High Court · AIR 1926 Mad 284 : (1925) 49 MLJ 734
High Courts06 Aug 1925
Rukmani Ammal Vs Muthurama Reddi
Madras High Court · (1926) 24 LW 608 : (1926) 50 MLJ 94
Penal Code, 1860 (IPC) — Section 405
High Courts05 Aug 1925
Bai Jiba Vs Chandulal Ambalal
Bombay High Court · AIR 1926 Bom 91 : (1925) 27 BOMLR 1353 : 94 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts05 Aug 1925
Nagendra Nath Palit Vs Robindra Narain Deb
Calcutta High Court · AIR 1926 Cal 490 : 94 Ind. Cas. 212
High Courts05 Aug 1925
Shaikh Belait Ali and Others Vs Hari Prosad Moitra and Others
Calcutta High Court · 91 Ind. Cas. 741
Bengal Tenancy Act, 1885 — Section 95Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts05 Aug 1925
Bengaram Changa and Another Vs Bejoy Govinda Roy and Others
Calcutta High Court · AIR 1926 Cal 513 : 91 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts05 Aug 1925Allowed
D. Pudumjee and Co. Vs N.H. Moos
Bombay High Court · AIR 1926 Bom 28 : (1925) 27 BOMLR 1218
Companies Act, 1956 — Section 109
High Courts05 Aug 1925
Periaswami Nainar Vs Kandasami Nainar and Others
Madras High Court · AIR 1927 Mad 1128
High Courts05 Aug 1925
Nomula Ramayya Vs Nadipineni Appayya and Another
Madras High Court · AIR 1926 Mad 362
High Courts05 Aug 1925
Pasumarti Seethanna Vs Thammandra Yasikalappa
Madras High Court · AIR 1926 Mad 117 : (1925) 22 LW 634
High Courts05 Aug 1925
Namula Ramayya Vs Nadipineni Appayya alias Syamabrayudu and Another
Madras High Court · 91 Ind. Cas. 452
High Courts04 Aug 1925
Amiya Pal Chowdhury Vs Srimati Rani Sharba Mangala Debi
Calcutta High Court · AIR 1926 Cal 737 : 91 Ind. Cas. 657
Bengal Tenancy Act, 1885 — Section 65
High Courts04 Aug 1925
Raj Chandra Haldar Vs Mahim Chandra Mallick and Others
Calcutta High Court · AIR 1926 Cal 549 : 91 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts04 Aug 1925
Khurshed Meerza and Another Vs Syed Faizuddin Ali and Another
Calcutta High Court · 92 Ind. Cas. 902
Religious Endowments Act, 1863 — Section 10
High Courts04 Aug 1925
Govindaswami Pillai Vs Ramaveerapandian Servai
Madras High Court · 97 Ind. Cas. 765
Provincial Insolvency Act, 1920 — Section 29
High Courts03 Aug 1925
Neelam Venkataratanamma Vs Vinjamoori Varaha Narasimha Charu
Madras High Court · 92 Ind. Cas. 470
High Courts03 Aug 1925
Neelam Venkataratnamma Vs Venjamoori Varaha Narasimhacharyulu
Madras High Court · AIR 1926 Mad 191 : (1925) 49 MLJ 756