High Courts29 Jul 1925
Yoodara Sobhanadri Vs Challagula Venkanna
Madras High Court · 96 Ind. Cas. 309
JUDGMENT DATABASE
Search 12,29,649 Indian judgments.
12,29,649 judgments in All Courts · page 59,339 of 61,483
High Courts28 Jul 1925
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal and Others
Bombay High Court · 91 Ind. Cas. 817
Registration Act, 1908 — Section 17(1)(b)
High Courts28 Jul 1925
Taramonee Choudhurani and Others Vs Sheikh Elim and Others
Calcutta High Court · AIR 1926 Cal 582 : 92 Ind. Cas. 714
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Jul 1925
Surman Shaikh Kazi Vs Nafar Chandra Pal Choudhury
Calcutta High Court · AIR 1926 Cal 517 : 91 Ind. Cas. 748
High Courts28 Jul 1925
Sripati Dutta and Others Vs Bibhuti Bhusan Dutta and Others
Calcutta High Court · AIR 1926 Cal 593
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts28 Jul 1925Allowed
Rupchand Balmukund Aharwala Vs Jankibai Kanhyalal
Bombay High Court · AIR 1926 Bom 24 : (1925) 27 BOMLR 1441
Registration Act, 1908 — Section 17(1)(ft)
High Courts28 Jul 1925
Ramchandra Ramvallabh Vs Gomtibai
Bombay High Court · AIR 1926 Bom 82 : (1925) 27 BOMLR 1310
Marine Insurance Act, 1963 — Section 54
High Courts28 Jul 1925
In Re: Sogiamuthu Padayachi and Another
Madras High Court · AIR 1926 Mad 638 : (1927) ILR (Mad) 274
Evidence Act, 1872 — Section 27
High Courts28 Jul 1925
(Mattapalli) Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · AIR 1926 Mad 305
High Courts28 Jul 1925
Mattapalli Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · 92 Ind. Cas. 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts27 Jul 1925
Jagat Chandra Bhattacharyya and Others Vs Gunny Hajee Ahmed
Calcutta High Court · AIR 1926 Cal 271 : 91 Ind. Cas. 824
High Courts27 Jul 1925
The New East India Press Co. Ltd. Vs Rameshvar Nandlal
Bombay High Court · (1932) 34 BOMLR 1410
Limitation Act, 1908 — Section 22
High Courts27 Jul 1925
Rup Lal Singh Vs Secretary of State for India
Patna High Court · AIR 1926 Patna 258
High Courts27 Jul 1925
Mahari Dhangar Vs Baldeo Narain
Patna High Court · AIR 1926 Patna 525
Penal Code, 1860 (IPC) — Section 211, 420
High Courts27 Jul 1925
Ramyad Dusadh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 211
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 149
High Courts27 Jul 1925
Ramchandra Singh and Others Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1926 Patna 17
High Courts27 Jul 1925
Ramdhani Singh and Others Vs Kewal Mani Bibi and Others
Patna High Court · AIR 1926 Patna 156
Bengal Tenancy Act, 1885 — Section 180, 29Evidence Act, 1872 — Section 92
High Courts27 Jul 1925Allowed
Suraj Singh and Another Vs Phul Kumari and Another
Allahabad High Court · AIR 1926 All 202 : (1926) ILR (All) 226 : 90 Ind. Cas. 904
Civil Procedure Code, 1908 (CPC) — Section 115