High Courts25 Nov 1925
(Kumar) Satya Kam Ghosal Bahadur and Others Vs Mohamad Hamedulla and Others
Calcutta High Court · AIR 1926 Cal 1152
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,306 of 61,483
High Courts25 Nov 1925
King-Emperor Vs kiran Bala Dasi
Calcutta High Court · AIR 1926 Cal 531
Registration Act, 1908 — Section 82
High Courts25 Nov 1925
Hemanta Kumar Roy and Others Vs Belatali Munshi Represented by Deputy Registrar of the High Court
Calcutta High Court · AIR 1926 Cal 848 : 95 Ind. Cas. 1055
High Courts25 Nov 1925
The Superintendent and Remembrancer of Legal Affairs of Bengal Vs Kiran Bala Dassi
Calcutta High Court · (1925) 11 CAL CK 0001
High Courts25 Nov 1925Dismissed
Raja Maharaj Kumar Sataya Niranjan Chakravarti Vs Ram Lal Kaviraj
Bombay High Court · (1925) 27 BOMLR 753
Transfer of Property Act, 1882 — Section 108(o)
High Courts25 Nov 1925Dismissed
Mt. Bittee Vs Kanhaiya Lal Misir
Allahabad High Court · (1925) 11 AHC CK 0047
High Courts25 Nov 1925Dismissed
Puncham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · AIR 1926 All 294
High Courts25 Nov 1925Dismissed
Batuk Nath Vs Jugal Kishore and Another
Allahabad High Court · AIR 1926 All 285 : 92 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts25 Nov 1925
Banwari Lal Vs Shalimar Paints, Colour and Varnish Co. Ltd.
Allahabad High Court · AIR 1926 All 554 : 94 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Section 35(A)
High Courts25 Nov 1925
Ata Husain Vs Mustafa Husain and Others
Allahabad High Court · (1925) 11 AHC CK 0022
High Courts25 Nov 1925
Pancham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · 92 Ind. Cas. 558
High Courts25 Nov 1925
Sheikh Ata Husain Vs Syed Mustafa Husain and Another
Allahabad High Court · 92 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 139
High Courts25 Nov 1925
Debi Bakhsh Vs Shambhu Dial and Another
Allahabad High Court · AIR 1926 All 384 : (1926) ILR (All) 281 : 94 Ind. Cas. 877
High Courts25 Nov 1925
Payoth Randupurayil Sara Umma and Others Vs Kidangukittiya Rundupurayil Kunhammad and Others
Madras High Court · 94 Ind. Cas. 508
High Courts25 Nov 1925
Raman Chettiar Vs Chokkalinga Chettiar
Madras High Court · AIR 1926 Mad 691 : (1926) 24 LW 70
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Nov 1925
Payath Ramdupurayil Sara Umma and Others Vs Kidangu Kettiya Ramdupurayil Kunhammad and Others
Madras High Court · AIR 1926 Mad 810 : (1926) 23 LW 584
High Courts25 Nov 1925
Sri Rajah Satrucharla Gangaraju Bahadur Garu and Others Vs Sir Sri Sri Ramachandra Deo Garu, Rajah of Jahpore and Another
Madras High Court · AIR 1926 Mad 797 : 96 Ind. Cas. 194 : (1926) 23 LW 650
High Courts24 Nov 1925
Pioneer Alkali Works, Limited Vs Amiruddin Shalebhoy Tyebji
Bombay High Court · AIR 1926 Bom 341
High Courts24 Nov 1925
Official Trustee of Bombay Vs Salebhai Sarafally Bhagat
Bombay High Court · AIR 1926 Bom 328
Easements Act, 1882 — Section 13(c)
High Courts24 Nov 1925
Abdul Halim Abdul Hossain Khan Ghuznavi and Others Vs Hemendra Kumar Ray Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 1179