High Courts24 Nov 1925
Srikanta Mandal and Others Vs Rani Jotirmoyi Devi and Others
Calcutta High Court · 94 Ind. Cas. 253
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,307 of 61,483
High Courts24 Nov 1925
Abdul Halim Abul Hossain Khan Ghuznavi and Others Vs Hemendra Kumar Ray Chaudhury and Others
Calcutta High Court · 96 Ind. Cas. 686
High Courts24 Nov 1925
Mahomed Rafique Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 537
Bengal Excise Act, 1909 — Section 46Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts24 Nov 1925
Ajimtulla Saha Vs Jadavnath Chakrabutty and Others
Calcutta High Court · AIR 1926 Cal 685
High Courts24 Nov 1925Dismissed
The Pioneer Alkali Works Limited Vs Amiruddin Shalebhoy Tyebji
Bombay High Court · (1926) 28 BOMLR 411 : (1926) ILR (Bom) 461 : 94 Ind. Cas. 681
High Courts24 Nov 1925
The Official Trustee of Bombay Vs Salebhai Sarafally Bhagat
Bombay High Court · (1926) 28 BOMLR 403 : 94 Ind. Cas. 673
Easements Act, 1882 — Section 13
High Courts24 Nov 1925Dismissed
Ratan Mani Vs Hans Ram and Others
Allahabad High Court · 92 Ind. Cas. 450
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts24 Nov 1925Dismissed
Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · AIR 1926 All 266
High Courts24 Nov 1925Dismissed
Muhammad Ibrahim Vs Ram Chandra (Vendee) and another (Receiver)
Allahabad High Court · AIR 1926 All 289
Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38
High Courts24 Nov 1925
Babu Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · (1926) ILR (All) 276 : 92 Ind. Cas. 510
High Courts24 Nov 1925
Muhammad Ibrahim Vs Ram Chandra and Jagat Ram, Vakil
Allahabad High Court · (1926) ILR (All) 272 : 92 Ind. Cas. 514
Provincial Insolvency Act, 1920 — Section 61(6)
High Courts24 Nov 1925
Yandluri Yellamanda Vs Kunchala Chitambaram (died) and Others
Madras High Court · AIR 1926 Mad 505 : (1926) 50 MLJ 267
Madras Proprietary Estates Village Service Act, 1894 — Section 10(2), 10(3)
High Courts24 Nov 1925
Tambireddi Virareddi Vs Devi Reddy Pattabhirami Reddy and Company and Others
Madras High Court · (1926) ILR (Mad) 325 : (1926) 50 MLJ 584
High Courts24 Nov 1925
Belagoduhal Virabhadra Gowd Vs Kalyan Gangamma and Others
Madras High Court · AIR 1926 Mad 1211 : 97 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Nov 1925
V. Ry. Hari Sahib and Another Vs Ry. Sivaji Raja Sahib and Others
Madras High Court · AIR 1927 Mad 61 : 97 Ind. Cas. 783
High Courts24 Nov 1925
Tambi Reddi Virareddy Vs Devi Reddy Pattabhiram Reddy and Others
Madras High Court · AIR 1926 Mad 674 : 94 Ind. Cas. 522 : (1926) 24 LW 361
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts20 Nov 1925
Radhakrishna Aiyar Vs B. Srinivasa Aiyar and Others
Madras High Court · AIR 1926 Mad 573 : (1926) 51 MLJ 10
High Courts20 Nov 1925
Kizhakkumbat Madhathil Appu alias Subramania Pattar Vs C. Achutha Menon, Receiver (dead) and Others
Madras High Court · (1926) 23 LW 652 : (1926) 51 MLJ 165
High Courts20 Nov 1925
K. Dasa Naicken and Another Vs Pulikalath Kunha Ahamad Koya and Another
Madras High Court · AIR 1926 Mad 648 : (1926) 24 LW 231 : (1926) 51 MLJ 69
High Courts20 Nov 1925
R.M. Watson Vs F.E. Watson and Another
Calcutta High Court · AIR 1926 Cal 703 : 94 Ind. Cas. 528