JUDGMENT DATABASE

Search 12,29,656 Indian judgments.

12,29,656 judgments in All Courts · page 59,305 of 61,483

High Courts30 Nov 1925

Bibi Hafsa Vs Kaniz Fatma and Others

Patna High Court · AIR 1926 Patna 411

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High Courts30 Nov 1925

Ishwardas Marwari and Another Vs Biseswar Lal Marwari and Others

Patna High Court · AIR 1926 Patna 266

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92

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High Courts30 Nov 1925Dismissed

Babu and Another Vs Emperor

Allahabad High Court · AIR 1926 All 276

Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24

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High Courts30 Nov 1925Dismissed

Narain Das and Another Vs Emperor

Allahabad High Court · (1925) 11 AHC CK 0037

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High Courts30 Nov 1925Dismissed

B.B. and C.I. Railway Vs Gulabbhai Bhagwandas

Allahabad High Court · AIR 1926 All 296

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High Courts30 Nov 1925

Indar Singh Vs Emperor

Allahabad High Court · AIR 1926 All 302

Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406

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High Courts30 Nov 1925

Atma Ram Vs Nanak Chand and Others

Allahabad High Court · AIR 1926 All 274

Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts30 Nov 1925

Babu and Others Vs Emperor

Allahabad High Court · 92 Ind. Cas. 697

Cattle Trespass Act, 1871 — Section 24

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High Courts30 Nov 1925

The Bombay Baroda and Central India Railway Vs Gulabbhai Bhagwandas

Allahabad High Court · 92 Ind. Cas. 532

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High Courts30 Nov 1925

Nori Venkatakrishnayya Vs Kundurthi Byragi and Others

Madras High Court · AIR 1926 Mad 535 : 94 Ind. Cas. 634 : (1926) 23 LW 714 : (1926) 50 MLJ 353

Penal Code, 1860 (IPC) — Section 403, 406

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High Courts28 Nov 1925

Kuzhakkumbat Madhathil Appu alias Subramania Pathar Vs C. Achutha Menon and Others

Madras High Court · 94 Ind. Cas. 8

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66

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High Courts26 Nov 1925

Settikara Venkatarama Chettiar and Others Vs O.P. Damodaram Chettiar and Others

Madras High Court · AIR 1926 Mad 1150 : (1926) 51 MLJ 457

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High Courts26 Nov 1925

Beni Madhab Sapui and Another Vs Jadu Nath Sapui and Others

Calcutta High Court · AIR 1926 Cal 1208 : 94 Ind. Cas. 907

Criminal Procedure Code, 1898 (CrPC) — Section 133, 134(1)

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High Courts26 Nov 1925

Emperor Vs Abasbhai Abdulhussein and Others

Bombay High Court · AIR 1926 Bom 195

Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 136

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High Courts26 Nov 1925

Emperor Vs Abasbhai Abdulhussein

Bombay High Court · (1926) 28 BOMLR 272

Bombay Prevention of Gambling Act, 1887 — Section 5Evidence Act, 1872 — Section 136

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High Courts26 Nov 1925Allowed

Pestonji Shapurji Narelwalla Vs Jamshedji Nowroji Gamadia

Bombay High Court · (1926) 28 BOMLR 138 : (1926) ILR (Bom) 262 : 94 Ind. Cas. 9

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4

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High Courts26 Nov 1925Allowed

Ram Saran Das Vs Girdhari Lal and Others

Allahabad High Court · (1925) 11 AHC CK 0048

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High Courts26 Nov 1925Dismissed

Ganpat Rai Vs Firm Kani Ram-Munna Lal and Kedar Nath

Allahabad High Court · 92 Ind. Cas. 535

Presidency Towns Insolvency Act, 1909 — Section 32

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High Courts26 Nov 1925

Bermu Chetty Vs Emperor

Madras High Court · 94 Ind. Cas. 361

Penal Code, 1860 (IPC) — Section 301, 303

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High Courts25 Nov 1925

Muthu Karu V. Alagappa Chettiar and Another Vs Krishnier and Others

Madras High Court · AIR 1927 Mad 62 : 97 Ind. Cas. 866

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