High Courts03 Dec 1925Dismissed
Sheikh Muhammad Ismail Vs Vahiduddin
Allahabad High Court · 92 Ind. Cas. 503
JUDGMENT DATABASE
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12,29,656 judgments in All Courts · page 59,303 of 61,483
High Courts03 Dec 1925Dismissed
Abdul Majid Vs Wahidullah
Allahabad High Court · AIR 1926 All 284 : 92 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 Dec 1925Disposed Of
Muhammad Afzal Vs Muhammad Mahmud and Others
Allahabad High Court · AIR 1926 All 327
High Courts03 Dec 1925Dismissed
Pearey Lal Vs The Allahabad Bank Ltd. and Babu Baijnath Prasad and Another
Allahabad High Court · 92 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Provincial Insolvency Act, 1920 — Section 50
High Courts03 Dec 1925
Ghissu Vs Amir Ali Khan
Allahabad High Court · AIR 1926 All 604 : 92 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts03 Dec 1925Dismissed
Peary Lal Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 244
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1925Disposed Of
Maulvi Muhammad Afzal Vs Maulvi Muhammad Mahmud and Others
Allahabad High Court · 92 Ind. Cas. 840
High Courts03 Dec 1925
Ganga Dhar Baij Nath Vs Bombay, Baroda and Central India Railway
Allahabad High Court · (1925) 12 AHC CK 0026
High Courts03 Dec 1925
Ganga Dhar-Baij Nath Vs Bombay-Baroda and Central India Railway
Allahabad High Court · (1926) ILR (All) 342 : 92 Ind. Cas. 522
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts02 Dec 1925
The Mylapore Hindu Permanent Fund, Ltd. Vs Chinniah
Madras High Court · AIR 1926 Mad 785 : 95 Ind. Cas. 610 : (1926) 23 LW 698 : (1926) 50 MLJ 595
High Courts02 Dec 1925
Koochu Aiyar alias Venkatasubbaier Vs Vengu Ammal and Another
Madras High Court · AIR 1926 Mad 407 : (1926) 23 LW 728 : (1926) 50 MLJ 432
High Courts02 Dec 1925
Vikrala Ramachandracharyulu Vs Vikrala Srimath Rangacharyulu and Another
Madras High Court · (1926) 51 MLJ 418
High Courts02 Dec 1925
Biseswar Sarkar Vs Kali Charan Ash and Others
Calcutta High Court · 94 Ind. Cas. 418
High Courts02 Dec 1925
Emperor Vs Ramnath Mahabir
Bombay High Court · AIR 1926 Bom 151
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 18, 21, 24
High Courts02 Dec 1925Dismissed
Man Singh Vs Nawlakhbati
Bombay High Court · (1926) 28 BOMLR 841
Court of Wards Act — Section 60Court of Wards Act, 1879 — Section 6
Privy Council02 Dec 1925
(Rao Bahadur) Man Singh Vs Maharani Nawlakhbati and another
Privy Council · (1926) AIR(PC) 2
High Courts02 Dec 1925Dismissed
Firm Chandrabhan Prakashnath Vs East Indian Railway Company
Allahabad High Court · 92 Ind. Cas. 622
Railways Act, 1890 — Section 75, 80
High Courts02 Dec 1925Dismissed
Gokul Das and Others Vs Nathu
Allahabad High Court · (1925) 12 AHC CK 0039
High Courts02 Dec 1925
Chandrabhan Prakashnath Vs E.I. Ry. Co.
Allahabad High Court · AIR 1926 All 299
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75