High Courts04 Dec 1925
Emperor Vs Rajendra Kumar Dutta and Abdul Khaleque
Calcutta High Court · 94 Ind. Cas. 893
Penal Code, 1860 (IPC) — Section 201
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,302 of 61,483
High Courts04 Dec 1925Dismissed
Jawahir Singh Vs Udai Parkash
Bombay High Court · (1926) 28 BOMLR 851
High Courts04 Dec 1925
Emperor Vs Achaldas Jethamal
Bombay High Court · (1926) 28 BOMLR 293
Criminal Procedure Code, 1898 (CrPC) — Section 215
Privy Council04 Dec 1925
Maharaj Bahadur Singh Vs Seth Hukum Chand and others
Privy Council · (1926) AIR(PC) 13
High Courts04 Dec 1925
Chakrapani Padhi and Others Vs Krushno Naiko
Madras High Court · AIR 1926 Mad 620 : 95 Ind. Cas. 128 : (1926) 23 LW 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts04 Dec 1925
In Re: Subba Chukli
Madras High Court · AIR 1927 Mad 582 : (1927) ILR (Mad) 259 : (1927) 26 LW 888 : (1927) 52 MLJ 707
High Courts03 Dec 1925Dismissed
Mukund Dharman Bhoir Vs Shantaram Rajo Bhoir
Bombay High Court · (1926) 28 BOMLR 627
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts03 Dec 1925
Siataj Shaikh and Others Vs Bishnudas Dhar and Others
Calcutta High Court · 94 Ind. Cas. 400
High Courts03 Dec 1925
Keshab Lal Goswami Vs Bholanath Gangopadhya and Others
Calcutta High Court · AIR 1926 Cal 910 : 94 Ind. Cas. 342
High Courts03 Dec 1925
Rajendra Nath (Kumar) Das Vs Peyari Mohan Das and Others
Calcutta High Court · 94 Ind. Cas. 321
High Courts03 Dec 1925
Radhabinode Mondal Vs Naba Kishore Mondal and Others
Calcutta High Court · AIR 1926 Cal 578 : 94 Ind. Cas. 244
High Courts03 Dec 1925
Manmatha Nath Kar Vs Probodh Chandra Ratari
Calcutta High Court · 94 Ind. Cas. 279
Evidence Act, 1872 — Section 65(e)
High Courts03 Dec 1925
Umesh Chandra Mitra Vs The Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 614 : 93 Ind. Cas. 1045
Calcutta Municipal Act, 1923 — Section 175, 402
High Courts03 Dec 1925
Easin Sheikh Vs Sikandar Sheikh and Others
Calcutta High Court · 94 Ind. Cas. 118
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts03 Dec 1925
Bahadur Ahmed Moulvi Vs Hemanta Kumar Roy and Others
Calcutta High Court · 94 Ind. Cas. 338
Bengal Tenancy Act, 1885 — Section 178
High Courts03 Dec 1925
Hari Mondal and Others Vs Durjodhon Mandal and Others
Calcutta High Court · AIR 1926 Cal 882 : 94 Ind. Cas. 661
Bengal Tenancy Act, 1885 — Section 85
High Courts03 Dec 1925
Mukund Dharman Bhoir Vs Shantaram Rajo Bhoir and Others
Bombay High Court · AIR 1927 Bom 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts03 Dec 1925Allowed
Navanitlal Hurjivandas Vs Purshottam Hurjivan
Bombay High Court · (1926) 28 BOMLR 143 : (1926) ILR (Bom) 268 : 94 Ind. Cas. 11
Guardians and Wards Act, 1890 — Section 19
High Courts03 Dec 1925Dismissed
Purshottam Hurjivan Vs Navanitlal Hurgovandas
Bombay High Court · (1926) 28 BOMLR 148 : (1926) ILR (Bom) 275 : 94 Ind. Cas. 15