High Courts10 Dec 1925Dismissed
Lallu Singh Vs Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0035
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,300 of 61,483
High Courts10 Dec 1925
B. Bandhu Singh Vs The Kayastha Trading and Banking Corporation Under Liquidation, Gorakbpur and Sri Kalwar
Allahabad High Court · 93 Ind. Cas. 295
Limitation Act, 1963 — Section 20
High Courts10 Dec 1925
Bandhu Singh Vs Kayastha Trading and Banking Corporation and Another
Allahabad High Court · AIR 1926 All 329
Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20
High Courts10 Dec 1925Dismissed
Lallu Singh Vs Rai Bahadur Pandit Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0001
High Courts10 Dec 1925
The Deputy Collector Vs The Maharajah of Pittapur
Madras High Court · (1926) ILR (Mad) 519 : (1926) 24 LW 92 : (1926) 50 MLJ 412
Land Acquisition Act, 1894 — Section 31
High Courts10 Dec 1925
(Pokuri) Viraraghavulu and Others Vs (Pokuri) Yellamanda and Others
Madras High Court · AIR 1926 Mad 812 : 95 Ind. Cas. 584
Evidence Act, 1872 — Section 91
High Courts09 Dec 1925
Azizur Rahman and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 590
Penal Code, 1860 (IPC) — Section 147
High Courts09 Dec 1925
P. Banerjee, Sanitary Inspector, Howrah Municipality Vs Bipin Behary Ghose and Another
Calcutta High Court · AIR 1926 Cal 691 : 95 Ind. Cas. 79
Bengal Food Adulteration Act, 1919 — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts09 Dec 1925
Hirabai Jehangir Mistri Vs Dinshaw Edulji Karkaria
Bombay High Court · AIR 1926 Bom 302
Government of India Act, 1915 — Section 112
High Courts09 Dec 1925
F.H. Manisty and Others Vs J.V. Jameson and Another
Patna High Court · AIR 1926 Patna 330
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Contract Act, 1872 — Section 60
High Courts09 Dec 1925
Mt. Rajdulari Bibi and Others Vs Mt. Krishna Bibi and Another
Patna High Court · AIR 1926 Patna 269
High Courts09 Dec 1925Dismissed
Mehtab Rai and Another Vs Emperor
Allahabad High Court · AIR 1926 All 321 : (1926) ILR (All) 603
Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251
High Courts09 Dec 1925
Muthusami Iyer Vs Dharma Raja
Madras High Court · AIR 1926 Mad 495 : 94 Ind. Cas. 302
Evidence Act, 1872 — Section 92
High Courts09 Dec 1925
Arunachala Naicker Vs C.K. Venkatachari and Another
Madras High Court · (1926) 23 LW 407 : (1926) 50 MLJ 368
High Courts09 Dec 1925
Arunachela Naicker Vs C.K. Venkatachari and Others
Madras High Court · 93 Ind. Cas. 841
High Courts08 Dec 1925
Shashadhar Chowdhury Vs Bishun Narain Kundu and Others
Calcutta High Court · AIR 1926 Cal 738
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts08 Dec 1925
Satish Chandra Ray and Others Vs Joy Chandra Roy
Calcutta High Court · 94 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Dec 1925
Appul Gafur Vs Mannalal Agarwala and Others
Calcutta High Court · AIR 1927 Cal 239
High Courts08 Dec 1925
Sasadhar Choudhury Vs Bishnu Narain Kunda
Calcutta High Court · 94 Ind. Cas. 292
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts08 Dec 1925Dismissed
Gangadhar Bapurao Gadre Vs Hubli Municipality
Bombay High Court · (1926) 28 BOMLR 519 : 94 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 115