High Courts15 Dec 1925
Wahid Ali Vs Durga Shankar and Others
Allahabad High Court · (1925) 12 AHC CK 0024
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,298 of 61,483
High Courts15 Dec 1925
Chakkittandiyil Parkum Illath Chbttiyan Kandi Ammed Vs Kozhuvammal Ammed and Others
Madras High Court · 95 Ind. Cas. 904
High Courts15 Dec 1925
Chilakalapudi Moolaswami and Others Vs Gurram Tatayya by next friend Tikka Sarvarayudu
Madras High Court · AIR 1926 Mad 1079 : (1926) 51 MLJ 389
High Courts15 Dec 1925
Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · AIR 1926 Mad 1137
High Courts15 Dec 1925
The Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · 97 Ind. Cas. 67
High Courts14 Dec 1925
Gosto Behary Gorai and Others Vs Hari Hara Ram Mondal
Calcutta High Court · 95 Ind. Cas. 199
High Courts14 Dec 1925
Bhuban Mohan Basak and Others Vs The Chairman of the Municipal Commissioners of the Dacca Municipality
Calcutta High Court · 94 Ind. Cas. 231
Bengal Municipal Act, 1932 — Section 102
High Courts14 Dec 1925
Shaik Ohid Bux and Others Vs Sheikh Dorshu and Another
Calcutta High Court · AIR 1926 Cal 959 : 95 Ind. Cas. 144
High Courts14 Dec 1925
Radha Kissen Goenka Vs Thakursidas Khemka
Calcutta High Court · AIR 1926 Cal 713
High Courts14 Dec 1925Dismissed
Musammat Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · 92 Ind. Cas. 429
Criminal Procedure Code, 1898 (CrPC) — Section 342(2)Penal Code, 1860 (IPC) — Section 499
High Courts14 Dec 1925Dismissed
Emperor Vs Rafi-Uz-Zaman Khan and Others
Allahabad High Court · (1926) ILR (All) 325
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120A, 120B, 193
High Courts14 Dec 1925
Rafi-uz-zaman Khan and Others Vs Chhotey Lal
Allahabad High Court · AIR 1926 All 334
Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193
High Courts14 Dec 1925
Sahu Nandlal Saran Vs Sahu Dharam Kirti Saran
Allahabad High Court · (1925) 12 AHC CK 0028
High Courts14 Dec 1925
Mt. Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · (1925) 12 AHC CK 0008
High Courts14 Dec 1925
Khacho Mal and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0005
High Courts12 Dec 1925
Moulavi Abul Khairat Mahommad (Ahamad in Vakalatnama) Vs Hrishikesh Das and Others
Calcutta High Court · 95 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 40 Rule 1(a)
High Courts11 Dec 1925
(Ottavu) Subbiah Vs Indukoti Obiah and Others
Madras High Court · AIR 1927 Mad 139
High Courts11 Dec 1925
Abdul Hakim Baig and Others Vs Mahomed Burrammudin and Others
Madras High Court · AIR 1926 Mad 559 : (1926) ILR (Mad) 580 : 95 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Dec 1925
Srish Chandra Sanyal and Another Vs Kadambini Debya
Calcutta High Court · AIR 1926 Cal 1175 : 97 Ind. Cas. 685
High Courts11 Dec 1925
Krishna Das Roy Vs Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1926 Cal 954