High Courts18 Dec 1925
Avudai Ammal and Others Vs Ramalinga Reddiar and Others
Madras High Court · AIR 1926 Mad 1163 : 97 Ind. Cas. 314
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,296 of 61,483
High Courts18 Dec 1925
Chinnatha Rowther Vs Karunji Andi and Another
Madras High Court · AIR 1926 Mad 538 : (1926) 23 LW 647
High Courts17 Dec 1925
The Public Prosecutor Vs Ayitha alias Thaniya and Another
Madras High Court · AIR 1926 Mad 670 : (1926) ILR (Mad) 426 : (1926) 23 LW 559 : (1926) 50 MLJ 659
High Courts17 Dec 1925
Framji Bomanji Banaji Vs Emperor
Bombay High Court · AIR 1926 Bom 255
Criminal Procedure Code, 1898 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 352
High Courts17 Dec 1925
Shamsuddin Biswas and Others Vs Molannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 941 : 95 Ind. Cas. 300
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Dec 1925
Ganga Prosad Chowdhury Vs Kuladananda Roy and Others
Calcutta High Court · AIR 1926 Cal 568 : 94 Ind. Cas. 235
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 10
High Courts17 Dec 1925
Drupad Chandra Naskar and Others Vs Bindumoyi Dasi and Others
Calcutta High Court · 97 Ind. Cas. 209
High Courts17 Dec 1925Allowed
The Land Acquisition Officer Vs Gulam Hussein Ahmad Gomajee
Bombay High Court · (1926) 28 BOMLR 714
High Courts17 Dec 1925
Land Acquisition Officer Vs Gulam Hussein Ahmad Gomajee
Bombay High Court · AIR 1926 Bom 433
High Courts17 Dec 1925
Emperor Vs Framji Bomanji Banaji
Bombay High Court · (1926) 28 BOMLR 291
Criminal Procedure Code, 1898 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 352
High Courts17 Dec 1925Dismissed
Mustaqimuddin Vs Emperor
Allahabad High Court · AIR 1926 All 297
Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Dec 1925Dismissed
Hafiz Mustaqimuddin Vs Emperor
Allahabad High Court · 92 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Dec 1925
Challa Abbireddi and Others Vs Challa Venkatareddi (Insolvent) and Another
Madras High Court · 94 Ind. Cas. 351 : (1926) 23 LW 644 : (1926) 51 MLJ 60
High Courts17 Dec 1925
V. Rama Rao Vs Chellayya Pillai
Madras High Court · AIR 1926 Mad 1208 : 97 Ind. Cas. 580
High Courts17 Dec 1925
Challa Abbireddi and Others Vs Challa Venkata Reddi and Another
Madras High Court · AIR 1927 Mad 175
High Courts16 Dec 1925
The Official Assignee Vs A. Ramalingappa and Another
Madras High Court · AIR 1926 Mad 554 : (1926) ILR (Mad) 539 : 94 Ind. Cas. 456 : (1926) 23 LW 592 : (1926) 50 MLJ 361
High Courts16 Dec 1925
Official Receiver of South Kanara Vs Bastiao Souza and Others
Madras High Court · AIR 1926 Mad 836 : 95 Ind. Cas. 300 : (1926) 23 LW 643
Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 53
High Courts16 Dec 1925
Vasantrao Govindrao Prabhakar and Others Vs Nanabhai Sadanand
Bombay High Court · AIR 1926 Bom 273
High Courts16 Dec 1925
Harendra Kumar Bose and Another Vs Khemada Kinkar Ray and Others
Calcutta High Court · AIR 1927 Cal 86
Bengal Tenancy Act, 1885 — Section 26