High Courts22 Dec 1925
Ram Badan Upadhiya and Another Vs Sankatha Misra and Others
Allahabad High Court · (1925) 12 AHC CK 0012
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,295 of 61,483
High Courts21 Dec 1925
Mansurali Sarkar Vs Jamiran Bewa and Others
Calcutta High Court · AIR 1926 Cal 976 : 95 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts21 Dec 1925
Keramat Ali Khan Vs Baidya Nath Biswas and Others
Calcutta High Court · AIR 1926 Cal 955 : 95 Ind. Cas. 297
Provincial Insolvency Act, 1920 — Section 10
High Courts21 Dec 1925
Mr. K.S. Bannerjee Vs Maharaja Kumar Dharendra Krishna Deb Bahadur and Others
Calcutta High Court · 96 Ind. Cas. 659
High Courts21 Dec 1925
Iltaf Khan Vs Emperor
Patna High Court · AIR 1926 Patna 362
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts21 Dec 1925
Emperor Vs Bhirgu Singh
Allahabad High Court · AIR 1927 All 122 : (1927) ILR (All) 205
Penal Code, 1860 (IPC) — Section 174
High Courts21 Dec 1925
In Re: Mt. Durga Bai
Allahabad High Court · AIR 1926 All 301
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Dec 1925Allowed
Daulatsing Bapusing Raul Vs Ratna Anandsing
Bombay High Court · (1926) 28 BOMLR 986 : 97 Ind. Cas. 673
High Courts18 Dec 1925
Tarakeswar Mukhopadhyay Vs Emperor
Calcutta High Court · AIR 1922 Cal 788 : 94 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Dec 1925
Brahmopada Bhattacharjee alias Chakravarti and Others Vs Rai Mohan Haldar and Others
Calcutta High Court · 94 Ind. Cas. 967
High Courts18 Dec 1925
Lloyds Bank, Ltd. Vs Surojimull Jalar and Others
Calcutta High Court · AIR 1926 Cal 1112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Dec 1925
Jnanendra Bala Debi Vs Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1926 Cal 597
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts18 Dec 1925
Jogesh Chandra Ray Vs Fazar Ali
Calcutta High Court · AIR 1926 Cal 960 : 96 Ind. Cas. 10
Bengal Tenancy Act, 1885 — Section 102(e)
High Courts18 Dec 1925
Daulatsing Bapusing Raul Vs Ratna Anadsing and Others
Bombay High Court · AIR 1926 Bom 527
High Courts18 Dec 1925
Shaikh Abdul Gaffar and Others Vs F.B. Downing and Others
Patna High Court · AIR 1926 Patna 465
Bengal Tenancy Act, 1885 — Section 195(e)Bihar and Orissa Public Demands Recovery Act, 1914 — Section 12
High Courts18 Dec 1925Dismissed
Bhagwati Dayal Vs Mt. Dhan Kunwar and Another
Allahabad High Court · AIR 1926 All 311 : (1926) ILR (All) 329
High Courts18 Dec 1925Dismissed
Wilayati Begum and Another Vs Firm Jhandu Mal-Mithu Lal
Allahabad High Court · AIR 1926 All 286
Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)
High Courts18 Dec 1925
Wilayati Begam and Another Vs Firm Jhandu Mal-Muthu Lal
Allahabad High Court · 92 Ind. Cas. 897
Limitation Act, 1963 — Section 12
High Courts18 Dec 1925
Lala Gopal Ram and Another Vs Bankey Lal and Others
Allahabad High Court · 96 Ind. Cas. 325