High Courts04 Jan 1926
Srimati Hemangini Dasi Vs Emperor
Calcutta High Court · AIR 1926 Cal 944 : 97 Ind. Cas. 42
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 4(2)
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,294 of 61,483
High Courts04 Jan 1926
Ram Chunder Serowgie and Another Vs Gowri Nath Dutt
Calcutta High Court · AIR 1926 Cal 927 : 97 Ind. Cas. 376
Calcutta Rent Act, 1920 — Section 19, 9
High Courts04 Jan 1926
Abdul Rahaman Haji Hossein Vs Gourhari Ghose
Calcutta High Court · 95 Ind. Cas. 629
Contract Act, 1872 — Section 247
High Courts04 Jan 1926Allowed
Timmanna Parmeshwar Bhat Vs Govind Ganpati Bhat
Bombay High Court · (1926) 28 BOMLR 523 : 94 Ind. Cas. 656
High Courts04 Jan 1926
Timmanna Parmeshwar Bhat Vs Govind Ganpati Bhat and Others
Bombay High Court · AIR 1926 Bom 258
High Courts04 Jan 1926Dismissed
Lala Jai Narain Vs Jafar Beg and Another
Allahabad High Court · (1926) ILR (All) 353 : 92 Ind. Cas. 1017
High Courts04 Jan 1926Dismissed
Jai Narain Vs Jafar Beg and Another
Allahabad High Court · AIR 1926 All 324
High Courts04 Jan 1926
The Secretary of State for India Vs Sarvepalli Venkatalakshmanna
Madras High Court · AIR 1926 Mad 565 : (1926) ILR (Mad) 567 : 94 Ind. Cas. 254 : (1926) 23 LW 602 : (1926) 50 MLJ 279
High Courts26 Dec 1925
Appana Prakasa Rao Vs Yelamarti Ramanna and Others
Madras High Court · AIR 1926 Mad 1082 : (1926) 51 MLJ 358
High Courts25 Dec 1925Dismissed
Dhairyasingh Gordhandas Vs Kissandas Tribhovandas Mangaldas
Bombay High Court · (1926) 28 BOMLR 362 : 94 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts25 Dec 1925
Dhairyasingh Gordhandas and Others Vs Kissandas Tribhovandas Mangaldas and Others
Bombay High Court · AIR 1926 Bom 291
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts23 Dec 1925Dismissed
Pati Ram Vs Har Dayal and Others
Allahabad High Court · AIR 1927 All 118
High Courts23 Dec 1925
Chitar Mal Vs Panchu Lal and Others
Allahabad High Court · AIR 1926 All 392 : (1926) ILR (All) 348
Limitation Act, 1963 — Section 10
High Courts22 Dec 1925
Srimati Priyambada Debi Vs Priya Nath Banerjee and Others
Calcutta High Court · AIR 1926 Cal 822 : 95 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 105, 109Evidence Act, 1872 — Section 13
High Courts22 Dec 1925
Registered Jessore Loan Co., Ltd. Vs Gopal Hari Ghose Choudhury and Another
Calcutta High Court · AIR 1926 Cal 657 : 94 Ind. Cas. 159
Contract Act, 1872 — Section 69
High Courts22 Dec 1925
Rebati Mohun Das and Another Vs Alauddin Ahammed Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 29
High Courts22 Dec 1925
Raja Satya Niranjan Chakra Barty and Others Vs Abrahim Mandal and Others
Calcutta High Court · AIR 1926 Cal 1069 : 95 Ind. Cas. 843
Cess Act, 1880 — Section 64A
High Courts22 Dec 1925
Ram Golam Sahu and Others Vs Chintaman Singh
Patna High Court · AIR 1926 Patna 218 : 93 Ind. Cas. 939
High Courts22 Dec 1925Disposed Off
Puran and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0046