High Courts07 Jan 1926
Emperor Vs Shankar Narayan Gosavi
Bombay High Court · (1926) 28 BOMLR 300
Penal Code, 1860 (IPC) — Section 363
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,292 of 61,483
High Courts07 Jan 1926
Sukh Lal Shah Vs Prosanna Kumar Shaha and Another
Calcutta High Court · AIR 1926 Cal 1199
High Courts07 Jan 1926
Ram Chandra De and Another Vs Gajendra Nath Das
Calcutta High Court · 94 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 31, 420
High Courts07 Jan 1926
Surajlal Munshilal Vs Secretary of State
Bombay High Court · AIR 1926 Bom 467
Bombay Land Revenue Code, 1879 — Section 37
High Courts07 Jan 1926Dismissed
Surajlal Munshilal Vs Secretary of State for India in Council
Bombay High Court · (1926) 28 BOMLR 641 : 95 Ind. Cas. 950
Limitation Act, 1908 — Article 14
High Courts07 Jan 1926
Emperor Vs Pandu Ramji
Bombay High Court · (1926) 28 BOMLR 297
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)(a)
High Courts07 Jan 1926Dismissed
Raghubir Singh and Others Vs Nathu Mal
Allahabad High Court · 92 Ind. Cas. 1013
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 109(c)
High Courts07 Jan 1926
Thirukonda Ellarayan Vs Nakonda Rangaswami Aiyar
Madras High Court · AIR 1926 Mad 816 : (1926) ILR (Mad) 691 : (1927) 25 LW 258 : (1926) 50 MLJ 612
Transfer of Property Act, 1882 — Section 92
High Courts07 Jan 1926
The Public Prosecutor Vs K. Said Ali Kutti and Sons
Madras High Court · (1927) 52 MLJ 559
High Courts07 Jan 1926
Spencer, Kt. Viswanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · 95 Ind. Cas. 3
High Courts07 Jan 1926
Visvanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · AIR 1926 Mad 650 : (1926) 23 LW 761
High Courts06 Jan 1926
Safitannessa Khatun and Others Vs Megh Lal Gope and Others
Calcutta High Court · AIR 1926 Cal 735 : 94 Ind. Cas. 172
High Courts06 Jan 1926
Bhusan Shahana and Others Vs Upendra Nath Ghose and Others
Calcutta High Court · 96 Ind. Cas. 665
High Courts06 Jan 1926
Srikrishna Mandal Vs Khadiar Chand Pali and Srimaty Biradasundari Dasi and Others
Calcutta High Court · 96 Ind. Cas. 581
High Courts06 Jan 1926Dismissed
Bishunath Vs Munna Lal and Others
Allahabad High Court · AIR 1926 All 326
High Courts06 Jan 1926Dismissed
Secretary of State Vs Firm Imperial Metal Works
Allahabad High Court · AIR 1926 All 214
High Courts06 Jan 1926Dismissed
Chotey Lal Vs Girraj Kishore and Another
Allahabad High Court · AIR 1926 All 359 : (1926) ILR (All) 332