High Courts11 Jan 1926
Radhamatulla Mondal and Others Vs Lokeman Dafadar and Others
Calcutta High Court · 96 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 21
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,291 of 61,483
High Courts11 Jan 1926
Sriharijana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · 95 Ind. Cas. 961
High Courts11 Jan 1926
Upendra Nath Bose Roy Chowdhury and Others Vs K.B. Dutt and Others
Calcutta High Court · 96 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Jan 1926
Jogesh Chandra Roy Vs Annada charan Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 1065 : 95 Ind. Cas. 831
High Courts11 Jan 1926Dismissed
Gur Narain Chaube Vs Nirand Singh and Others
Allahabad High Court · AIR 1926 All 342
High Courts11 Jan 1926
The Commissioner of Income Tax Vs Thevara Patasala by Manager, Arunachalam Chettiar
Madras High Court · AIR 1926 Mad 949 : (1926) ILR (Mad) 833 : (1926) 24 LW 188 : (1926) 51 MLJ 123
High Courts08 Jan 1926
Sivapuram Venkata Subbayya Vs Muhammad Falauddin Khaji and Others
Madras High Court · AIR 1927 Mad 611 : 101 Ind. Cas. 893 : (1927) 52 MLJ 651
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jan 1926
Janardan Govind Mahale Vs Mhalappa Venkatesh Shetti
Bombay High Court · AIR 1926 Bom 304
Transfer of Property Act, 1882 — Section 111
High Courts08 Jan 1926
Satis Chandra Giri Vs Benoy Krishna Mukhopadhya and Others
Calcutta High Court · AIR 1926 Cal 1092 : 96 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts08 Jan 1926
Mhalappa Venkatesh Shetti Vs Janardan Govind Mahale
Bombay High Court · (1926) 28 BOMLR 527 : (1926) ILR (Bom) 450
Transfer of Property Act, 1882 — Section 111
High Courts08 Jan 1926Dismissed
Maneklal Vadilal Vs Chandulal Balabhai Shah
Bombay High Court · (1926) 28 BOMLR 525 : 94 Ind. Cas. 646
Court Fees Act, 1870 — Section 12
High Courts08 Jan 1926
Mathura Prasad Singh and Others Vs Jageswar Prasad Singh
Patna High Court · AIR 1926 Patna 260
Chota Nagpur Encumbered Estates Act, 1876 — Section 12(6)Limitation Act, 1963 — Section 15
High Courts08 Jan 1926Dismissed
Ram Raj Dassundhi Vs Mt. Umraji and Another
Allahabad High Court · AIR 1926 All 345
High Courts08 Jan 1926
Param Sukh and Another Vs Dambar and Another
Allahabad High Court · AIR 1927 All 102
High Courts08 Jan 1926
T. Kuppusamy Pillai Vs S. Mahommad Kasim Sahib and Others
Madras High Court · AIR 1926 Mad 566
Transfer of Property Act, 1882 — Section 116
High Courts08 Jan 1926
Suryadevara Mahalakshmamma Vs Suryadevara Ramaswami and Others
Madras High Court · AIR 1926 Mad 641 : 94 Ind. Cas. 950 : (1926) 23 LW 596 : (1926) 50 MLJ 651
High Courts08 Jan 1926
T. Kuppuswami Pillai Vs S. Muhammad Kasim Sahib and Others
Madras High Court · 94 Ind. Cas. 308
Transfer of Property Act, 1882 — Section 116
High Courts07 Jan 1926
Emperor Vs Shankar Narayan Gosavi and Others
Bombay High Court · AIR 1926 Bom 256
Penal Code, 1860 (IPC) — Section 363
High Courts07 Jan 1926
Haridas Narayandas Bhatia Vs Devkuvarbai and Another
Bombay High Court · 97 Ind. Cas. 820
High Courts07 Jan 1926
Emperor Vs Maridas Lazar
Bombay High Court · (1926) 28 BOMLR 298
Evidence Act, 1872 — Section 25