High Courts13 Jan 1926
Sugan Chand Daga Vs Kanappa Chetty and Others
Calcutta High Court · AIR 1926 Cal 977
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,290 of 61,483
High Courts13 Jan 1926
Shamsud Ali Vs Miriam Elias and Others
Calcutta High Court · AIR 1926 Cal 1140 : 97 Ind. Cas. 710
Limitation Act, 1908 — Section 19
High Courts13 Jan 1926
Jamnadas Damodardas and Another Vs Gordhandas Harilal and Others
Bombay High Court · AIR 1926 Bom 463
High Courts13 Jan 1926Dismissed
Jamnadas Damodardas Vs Gordhandas Harilal
Bombay High Court · (1926) 28 BOMLR 532 : 95 Ind. Cas. 181
High Courts13 Jan 1926Dismissed
Baslingappagouda Shivlingappagouda Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 651 : 95 Ind. Cas. 1008
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts12 Jan 1926
Akshoy Kumar Chakraburty Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 175a
Criminal Procedure Code, 1898 (CrPC) — Section 173(b)Penal Code, 1860 (IPC) — Section 211
High Courts12 Jan 1926
Dearish and Others Vs Dwijadas Chakrabarty and Another
Calcutta High Court · 97 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts12 Jan 1926
Gulabkhan Imamkhan and Others Vs Amin Mahomedsha Fakir and Others
Bombay High Court · AIR 1926 Bom 355
High Courts12 Jan 1926Allowed
Gulabkhan Imamkhan Vs Amin Mahomedsha Fakir
Bombay High Court · (1926) 28 BOMLR 529 : 95 Ind. Cas. 145
High Courts12 Jan 1926Dismissed
Udraj Singh and Another Vs Shyam Lal and Others
Allahabad High Court · AIR 1926 All 338
High Courts12 Jan 1926Dismissed
Kishun Singh Vs Gobind Ram and Others
Allahabad High Court · AIR 1926 All 215
High Courts12 Jan 1926
Narayana Sah Vs Sankara Sah and Others
Madras High Court · AIR 1927 Mad 53 : (1926) 24 LW 621 : (1926) 51 MLJ 621
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothay Ganga Raju and Others
Madras High Court · (1927) 25 LW 321 : (1927) 52 MLJ 273
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothey Ganga Raju and Others
Madras High Court · AIR 1927 Mad 545 : (1927) ILR (Mad) 335 : 100 Ind. Cas. 291
Income Tax Act, 1961 — Section 66(2)
High Courts11 Jan 1926
Aramita Lisboa De''Souza Guido Vs Audithrao Waghoji Raje Shirke
Bombay High Court · AIR 1927 Bom 613 : (1927) 29 BOMLR 1357
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts11 Jan 1926
Dwarka Nath Karmakar Vs Lalit Mohan Karmakar
Calcutta High Court · 97 Ind. Cas. 576
High Courts11 Jan 1926
Srihari Jana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · AIR 1926 Cal 1040
High Courts11 Jan 1926
Maharaja Sashi Kanta Acharjee Bahadur Vs Fooljan Bewa and Others
Calcutta High Court · AIR 1926 Cal 1184 : 96 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18