High Courts25 Jan 1926
Srinivasa Pillai Vs Balasubramani Odayar
Madras High Court · AIR 1926 Mad 592 : 94 Ind. Cas. 534
Contract Act, 1872 — Section 68
JUDGMENT DATABASE
Search 12,29,665 Indian judgments.
12,29,665 judgments in All Courts · page 59,288 of 61,484
High Courts22 Jan 1926Allowed
Kadarbhai Gulamhusein Vs Nanibibi
Bombay High Court · (1926) 28 BOMLR 1098
Evidence Act, 1872 — Section 114(g)
High Courts22 Jan 1926
National Coal Co., Ltd. Vs Kshitish Bose and Co.
Calcutta High Court · AIR 1926 Cal 818 : 95 Ind. Cas. 409
High Courts22 Jan 1926
Trailakyanath Char Vs Chintamoney Dutt and Another
Calcutta High Court · AIR 1926 Cal 813 : 95 Ind. Cas. 426
High Courts22 Jan 1926
Kadarbhai Gulamhusein and Others Vs Nanibibi and Others
Bombay High Court · AIR 1926 Bom 559
Evidence Act, 1872 — Section 114(g)
High Courts22 Jan 1926Dismissed
Sheikh Ibadullah Vs Lachmi Narain
Allahabad High Court · AIR 1926 All 350
High Courts22 Jan 1926
Gopisetti Veeraswami and Others Vs Sagiraju Seetharama Kantayya
Madras High Court · (1926) 51 MLJ 394
Madras Estates Land Act, 1908 — Section 3(e)
High Courts21 Jan 1926
Valli Aba Kutchi Vs Nasik Municipality
Bombay High Court · AIR 1926 Bom 347 : 95 Ind. Cas. 262
District Municipalities Act — Section 160
High Courts21 Jan 1926
Panchubala Debi Vs Jotindra Nath Goswami and Others
Calcutta High Court · AIR 1926 Cal 993
High Courts21 Jan 1926
Kalisadhan Mitra and Another Vs Prafulla Chandra Mittra
Calcutta High Court · AIR 1926 Cal 1061 : 95 Ind. Cas. 848
High Courts21 Jan 1926
In Re: Mangru Feku Momin
Bombay High Court · AIR 1926 Bom 245
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts21 Jan 1926
Valli Aba Kutchi Vs The Nasik Municipality
Bombay High Court · (1926) 28 BOMLR 535
District Municipalities Act — Section 160
Privy Council21 Jan 1926
Raja Rajeswara Setupati Avergal Vs Kamid Rowthen and others
Privy Council · (1926) AIR(PC) 22
High Courts21 Jan 1926
C.R. Doraiswami Pillai Vs Chellapuruma Mudaliar and Others
Madras High Court · 97 Ind. Cas. 588 : (1926) 24 LW 163
High Courts20 Jan 1926
Sishir Kumar Mitter Vs Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 786 : 96 Ind. Cas. 649
Calcutta Municipal Act, 1923 — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts20 Jan 1926
Bijoy Gopal Ghosh Vs Iswar Chandra Kumar
Calcutta High Court · 97 Ind. Cas. 659
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 380, 427, 436
High Courts20 Jan 1926Disposed Of
Churya and Others Vs Baneshwar
Allahabad High Court · AIR 1926 All 217 : (1926) ILR (All) 334