High Courts26 Jan 1926
Sayad Abdul Sayad Imam Vs Emperor
Bombay High Court · AIR 1926 Bom 305
Criminal Procedure Code, 1898 (CrPC) — Section 565Penal Code, 1860 (IPC) — Section 75
JUDGMENT DATABASE
Search 12,29,665 Indian judgments.
12,29,665 judgments in All Courts · page 59,287 of 61,484
High Courts26 Jan 1926Allowed
Chandulal Hathichand Vs Mulchand Ratanchand B.N. Lang Vs Jaswantlal Hathichand
Bombay High Court · (1926) ILR (Bom) 439
Presidency Towns Insolvency Act, 1909 — Section 17, 41, 53
Privy Council26 Jan 1926
Thomas Charles William Skipp Vs Lilian Mildred Kelly (and a Cross Appeal)
Privy Council · (1926) AIR(PC) 27
High Courts26 Jan 1926Dismissed
Kamlapat and Others Vs Emperor
Allahabad High Court · (1926) ILR (All) 368 : 95 Ind. Cas. 940
Penal Code, 1860 (IPC) — Section 379
High Courts26 Jan 1926Dismissed
Kamala Pat and Others Vs Emperor
Allahabad High Court · AIR 1926 All 382
High Courts25 Jan 1926Dismissed
Gajanan Ramkrishna Mule Vs Bhaskar Balvant Kulkarni
Bombay High Court · (1926) 28 BOMLR 380 : 94 Ind. Cas. 116
High Courts25 Jan 1926
Dinu Ghose and Others Vs Kati Ghose
Calcutta High Court · 95 Ind. Cas. 545
Contract Act, 1872 — Section 69, 70
High Courts25 Jan 1926
National Coal Co. Ltd. Vs Gyan Ranjan Bhattacharya
Calcutta High Court · AIR 1927 Cal 299
Companies Act, 1956 — Section 53
High Courts25 Jan 1926Allowed
B.N. Lang Vs Jasvantlal Hathichand
Bombay High Court · (1926) 28 BOMLR 381 : 94 Ind. Cas. 146
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts25 Jan 1926Dismissed
Narayan Nanajee Gayadhani Vs Ganesh Trimbak Gayadhani
Bombay High Court · (1926) 28 BOMLR 993 : 97 Ind. Cas. 700
Transfer of Property Act, 1882 — Section 51
High Courts25 Jan 1926
Narayan Nanajee Gayadhani and Others Vs Ganesh Trimbak Gayadhani
Bombay High Court · AIR 1926 Bom 599
Transfer of Property Act, 1882 — Section 51
High Courts25 Jan 1926Dismissed
B. Ram Bahadur Singh Vs Rahat Ali Khan
Allahabad High Court · (1926) 01 AHC CK 0008
High Courts25 Jan 1926
Daulat Singh Vs Maharaj Raja Ramji
Allahabad High Court · AIR 1926 All 387 : (1926) ILR (All) 362 : 93 Ind. Cas. 376
High Courts25 Jan 1926
Chowdappa Gounder, A Creditor of the Insolvent Kathaperumal Pillai for himself and on Behalf of All the Creditors Vs Kathaperumal Pillai and Others
Madras High Court · 96 Ind. Cas. 944
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppana Thevar Vs Angammal and Others
Madras High Court · 96 Ind. Cas. 129
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts25 Jan 1926
Chowdappa Gounder, a creditor of the Insolvent Kathaperumal Pillai, for himself and on behalf of all the creditors Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1926 Mad 801 : (1926) ILR (Mad) 794 : (1926) 50 MLJ 602
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppanna Tevar Vs Angammal and Others
Madras High Court · AIR 1926 Mad 678 : (1926) 23 LW 581 : (1926) 51 MLJ 67
Court Fees Act, 1870 — Section 7(4)(c)
High Courts25 Jan 1926
(Kavalappara) Mooppil Nair and Another Vs Ammalu Amma and Others
Madras High Court · AIR 1926 Mad 667 : 95 Ind. Cas. 26 : (1926) 23 LW 758
Court Fees Act, 1870 — Section 9(7)
High Courts25 Jan 1926
Manicka Chetti Vs Kuppusami Asari and Others
Madras High Court · AIR 1926 Mad 644 : 97 Ind. Cas. 613