High Courts03 Feb 1926
Mahanth Ram Lochan Das Vs Nandi Jha and Others
Patna High Court · AIR 1926 Patna 485 : 96 Ind. Cas. 937
Evidence Act, 1872 — Section 114
JUDGMENT DATABASE
Search 12,29,677 Indian judgments.
12,29,677 judgments in All Courts · page 59,285 of 61,484
High Courts03 Feb 1926Dismissed
Suraj Mal and Another Vs Mt. Chhote
Allahabad High Court · AIR 1926 All 411 : 94 Ind. Cas. 1003
High Courts03 Feb 1926
Mohammad Yusuf Vs Musammat Amtul Habib
Allahabad High Court · 95 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts03 Feb 1926
Chinnappa Tharakau Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · 96 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts03 Feb 1926
Srilasri Vythilinga Desika Pandarasannadhi Vs Arumuga Thambiran and Another
Madras High Court · AIR 1926 Mad 748 : 94 Ind. Cas. 966 : (1926) 23 LW 695 : (1926) 50 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts03 Feb 1926
Chinnappa Tharakan (Purchaser) Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · AIR 1926 Mad 765 : (1926) 23 LW 720 : (1926) 50 MLJ 580
High Courts02 Feb 1926
Muktakeshi Pal Vs Ramani Mohan Bhattacharya and Others
Calcutta High Court · AIR 1927 Cal 195
High Courts02 Feb 1926
Joyman Bewa Vs Easin Sarkar
Calcutta High Court · AIR 1926 Cal 877 : 95 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 126Stamp Act, 1899 — Section 35, 36
High Courts02 Feb 1926Dismissed
Mahomedalli Allabux Vs Ismailji Abdulali
Bombay High Court · (1926) 28 BOMLR 471 : (1926) ILR (Bom) 616 : 95 Ind. Cas. 49
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts02 Feb 1926
Bank of Baroda Vs H.B. Shivdasani
Bombay High Court · AIR 1926 Bom 427
Companies Act, 1956 — Section 233
High Courts02 Feb 1926Allowed
The Bank of Baroda Vs H.B. Shivdasani
Bombay High Court · (1926) 28 BOMLR 689 : (1926) ILR (Bom) 547
Companies Act, 1956 — Section 283
High Courts02 Feb 1926Disposed Of
Sheoraj Singh Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0019
High Courts02 Feb 1926Allowed
Abdul Jabbar and Another Vs Sita Ram and Others
Allahabad High Court · (1926) 02 AHC CK 0016
High Courts02 Feb 1926
Hakim Mohammad Ilyas Vs Hari Ram and Others
Allahabad High Court · 93 Ind. Cas. 826
Provincial Small Cause Courts Act, 1887 — Section 23(1)
High Courts02 Feb 1926
Ankula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · 95 Ind. Cas. 691
High Courts02 Feb 1926
Godan Nambudiripad Vs Krishnan Nambudiripad and Others
Madras High Court · AIR 1926 Mad 680 : 94 Ind. Cas. 913 : (1926) 23 LW 754
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6(3)
High Courts02 Feb 1926
Aukula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · AIR 1926 Mad 692 : (1926) 51 MLJ 73
High Courts01 Feb 1926
Satya Charan Mitter Vs Emperor
Calcutta High Court · AIR 1926 Cal 586 : 94 Ind. Cas. 266
Calcutta Police Act, 1866 — Section 78A
High Courts01 Feb 1926Dismissed
Ballabha Das Vs Murat Narain Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0029
High Courts01 Feb 1926
Kammaboyina Ramadas Vs King-Emperor
Madras High Court · (1926) ILR (Mad) 875 : (1926) 51 MLJ 502