High Courts10 Feb 1926
Ayub Haji Suleman Vs Jainuddin Gulamalli Maulvi
Bombay High Court · AIR 1926 Bom 362 : 95 Ind. Cas. 270
Provincial Small Cause Courts Act, 1887 — Section 35
JUDGMENT DATABASE
Search 12,29,691 Indian judgments.
12,29,691 judgments in All Courts · page 59,283 of 61,485
High Courts10 Feb 1926
In Re: Mallappa Basappa Kurnahallu
Bombay High Court · AIR 1926 Bom 313 : 95 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Feb 1926
Hara Prasad Gain and Others Vs Gopal Chandra Gain and Others
Calcutta High Court · AIR 1927 Cal 315
Bengal Public Demands Recovery Act, 1913 — Section 7
High Courts10 Feb 1926
Sheik Ketabuddin and Others Vs Nafar Chandra Pattok and Others
Calcutta High Court · AIR 1927 Cal 230
Evidence Act, 1872 — Section 157
High Courts10 Feb 1926
Naturam Barman alias Nutu Adhikari Vs Ulluk Chand Barman and Others
Calcutta High Court · AIR 1926 Cal 1041 : 95 Ind. Cas. 700
High Courts10 Feb 1926
Ayub Haji Suleman Vs Jainuddin Gulamali Maulvi
Bombay High Court · (1926) 28 BOMLR 540
High Courts10 Feb 1926Allowed
Jadhav Gopal Vs Samal Bechar
Bombay High Court · (1926) 28 BOMLR 545 : 95 Ind. Cas. 511
High Courts10 Feb 1926Dismissed
Chandan and Others Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0001
High Courts09 Feb 1926
Birendra Kishore Manikya Bahadur Vs Bhola Mia Majumdar and Others
Calcutta High Court · AIR 1927 Cal 15
Bengal Tenancy Act, 1885 — Section 30, 52, 7
High Courts09 Feb 1926
Maharaja Birendra Kishore Manikya Bahadur Vs Bhola Mia Majumdar and Others
Calcutta High Court · 97 Ind. Cas. 385
Bengal Tenancy Act, 1885 — Section 30, 52, 7
High Courts09 Feb 1926Allowed
Hira Jitajishet Marwadi Vs Daula Khetajishet Marwadi
Bombay High Court · (1926) 28 BOMLR 539 : 95 Ind. Cas. 259
Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts09 Feb 1926
Khursaidi Begum Vs Secretary of State for India
Patna High Court · AIR 1926 Patna 321
Civil Procedure Code, 1908 (CPC) — Section 92Government of India Act, 1915 — Section 32Limitation Act, 1963 — Section 10
High Courts09 Feb 1926Disposed Of
Hira Lal Vs Tikam Singh
Allahabad High Court · AIR 1926 All 401 : 94 Ind. Cas. 1
High Courts09 Feb 1926Dismissed
Majid Husain and Others Vs Kurban Ali and Others
Allahabad High Court · AIR 1926 All 412
High Courts09 Feb 1926
Srinivasaraghava Iyengar Vs K.R. Aravamuthu Iyengar and Another
Madras High Court · 95 Ind. Cas. 304
Provincial Insolvency Act, 1920 — Section 28
High Courts09 Feb 1926
Srinivasa Iyengar Vs K.R. Aravamudu Iyengar and Others
Madras High Court · AIR 1926 Mad 690 : (1926) 23 LW 693
Provincial Insolvency Act, 1920 — Section 28
High Courts08 Feb 1926
Gokul Chandra Ray Vs Radha Govinda Shaha and Others
Calcutta High Court · AIR 1926 Cal 1210 : 97 Ind. Cas. 1013
Provincial Insolvency Act, 1920 — Section 33, 33(3)
High Courts08 Feb 1926
Munshi Salimuddin Ahmad Vs Rahim Sheik and Others
Calcutta High Court · 97 Ind. Cas. 1038
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Feb 1926
Salimuddin Ahammad Vs Rahim Sheik and Others
Calcutta High Court · AIR 1926 Cal 1113