Tribunals and Commissions26 Jul 202Disposed Of
Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0003
Insolvency and Bankruptcy Code, 2016 — Section 7
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12,29,726 judgments in All Courts · page 61,485 of 61,487
Tribunals and Commissions22 Jun 20Disposed Of
Neeraj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0028
Tribunals and Commissions19 Jun 20Disposed Of
Rattan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0043
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Madan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0042
Tribunals and Commissions19 Jun 20Disposed Of
Rambir Singh Tomar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0040
Tribunals and Commissions19 Jun 20Disposed Of
Vijay Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0039
Tribunals and Commissions19 Jun 20Disposed Of
Umesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0038
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Manoj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0033
Tribunals and Commissions19 Jun 20Disposed Of
KC Kalra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0032
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20
Vivek Beniwal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Disposed Of
Dinesh Kumar Varma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0029
Tribunals and Commissions19 Jun 20Disposed Of
Sushil Kumar Verma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0026
Tribunals and Commissions19 Jun 20Disposed Of
Darshan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0023
Tribunals and Commissions19 Jun 20Dismissed
Rajeev Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0021
Tribunals and Commissions19 Jun 20Dismissed
Giraja Shankar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0020
Tribunals and Commissions19 Jun 20Dismissed
Pramod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0019
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Jun 20Allowed
Anand Mattain Gotil Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0018
Tribunals and Commissions19 Jun 20Disposed Of
Alok Kumar Dwivedi Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0017
Tribunals and Commissions19 Jun 20Dismissed
Jagdish Singh Ahlawat Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0016
Tribunals and Commissions19 Jun 20Disposed Of
Satyendra Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0014
Navy (Pension) Regulation, 1964 — Section 10, 12(B)