JUDGMENT DATABASE
Search 12,29,725 Indian judgments.
12,29,725 judgments in All Courts · page 59,282 of 61,487
In Re: Ahmad Ashrab, Vakil
Allahabad High Court · AIR 1927 All 45
Pichaimuthu and Others Vs Savariappa Kavandan and Others
Madras High Court · AIR 1927 Mad 1119
Chairman, Howrah Municipality Vs Ramsarup Serougee
Calcutta High Court · AIR 1926 Cal 1073
The Chairman Howrah, Municipality Vs Ramsarup Serougee
Calcutta High Court · 95 Ind. Cas. 726
Hara Mohan Das Vs Emperor
Calcutta High Court · 96 Ind. Cas. 119
Shivputrappa Parappa Kamshetti Vs Shivrudrappa Kalappa Huli
Bombay High Court · (1926) 28 BOMLR 708
Girdhari Lal Vs Ram Charan Lal
Allahabad High Court · AIR 1926 All 331 : 94 Ind. Cas. 613
Damodar Das Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 419
Telikicherla Kandalai Venkataramanujacharyulu Vs Telikicherla Kandalai Appalacharyulu and Others
Madras High Court · AIR 1926 Mad 1003 : 97 Ind. Cas. 785 : (1926) 24 LW 227
Nazoo Meah Vs Mazar Ali
Calcutta High Court · AIR 1926 Cal 1003 : 95 Ind. Cas. 1011
Dasarathy Chakravarty Vs Maharaja Khaunish Chandra Ray
Calcutta High Court · AIR 1927 Cal 938
Parmeshwar Dayal Vs King-Emperor
Patna High Court · AIR 1926 Patna 316
Janki Sahay and Others Vs Lalbehari Lal and Others
Patna High Court · AIR 1926 Patna 334
Skeo Prasad and Others Vs Emperor
Patna High Court · AIR 1926 Patna 267
Dulli Vs Mangli and Others
Allahabad High Court · (1926) 02 AHC CK 0034
Mathura Prasad Vs Municipal Board
Allahabad High Court · 94 Ind. Cas. 136