High Courts24 Feb 1926
The Public Prosecutor Vs Ratnavelu Chetty
Madras High Court · AIR 1926 Mad 865 : (1926) ILR (Mad) 525 : (1927) 25 LW 248 : (1927) 52 MLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 190
JUDGMENT DATABASE
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12,29,726 judgments in All Courts · page 59,281 of 61,487
High Courts24 Feb 1926
(Polepeddi) Krishnamoorthy Vs (Polepeddi) Ramayya and Others
Madras High Court · AIR 1926 Mad 875 : (1927) ILR (Mad) 63 : (1927) 26 LW 546
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(a)
High Courts23 Feb 1926
Srimati Kamini Mayi Debi Vs Bhusan Chandra Ghose
Calcutta High Court · AIR 1926 Cal 1193 : 97 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 13, 17, 7
High Courts23 Feb 1926
Kailash Chandra Tarafdar Vs Gopal Chandra Poddar
Calcutta High Court · AIR 1926 Cal 798 : 95 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts23 Feb 1926
Tarap Sheikh Vs Kunja Behary Roy Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 1226
High Courts23 Feb 1926
Niranjan Mukherjee Vs Soudamini Dasi and Others
Calcutta High Court · AIR 1926 Cal 714
High Courts23 Feb 1926Allowed
Madivallappa Irbhadrappa Vs Mallappa Somappa
Bombay High Court · (1926) 28 BOMLR 711
High Courts23 Feb 1926
Mahadev Ganesh Jamsandekar Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 550 : 95 Ind. Cas. 515
High Courts23 Feb 1926
Mahadeo Ganesh Jamsandekar Vs Secretary of State
Bombay High Court · AIR 1926 Bom 367
High Courts23 Feb 1926
Ishwari Prasad and Others Vs Rai Hari Prasad Lal
Patna High Court · AIR 1927 Patna 145 : 106 Ind. Cas. 620
High Courts23 Feb 1926Allowed
Ramdeo Vs Sheo Naik and Others
Allahabad High Court · AIR 1926 All 465 : 94 Ind. Cas. 190
High Courts23 Feb 1926Dismissed
Gauri and Others Vs Mangla and Others
Allahabad High Court · AIR 1926 All 463 : 94 Ind. Cas. 442
High Courts23 Feb 1926Dismissed
Sital Prasad Singh and Others Vs Janki and Another
Allahabad High Court · AIR 1926 All 563 : 94 Ind. Cas. 210
High Courts23 Feb 1926
Mohammad Rashid Khan Arzoo Vs Emperor through Sarwar Husain
Allahabad High Court · AIR 1926 All 466
High Courts23 Feb 1926Dismissed
Jagdish Prasad Vs Raghubir and Others
Allahabad High Court · AIR 1926 All 462 : 94 Ind. Cas. 336
High Courts23 Feb 1926
M. Pazhaniandi Vs T. Naku and Others
Madras High Court · AIR 1927 Mad 109 : (1926) 51 MLJ 684
High Courts23 Feb 1926
Kasi Vasi Chokkalinga Tambiran Vs Ramanadan and Others
Madras High Court · AIR 1926 Mad 1031 : (1926) 24 LW 257
High Courts22 Feb 1926Allowed
Dharam Singh and Others Vs Bakhshi
Allahabad High Court · AIR 1926 All 425 : 94 Ind. Cas. 315