High Courts10 Mar 1926
Ramanadhan Chettiar Vs Ramachandra Sivaji Ghantikae and Others
Madras High Court · AIR 1926 Mad 1129 : 97 Ind. Cas. 754 : (1926) 24 LW 392
Civil Procedure Code, 1908 (CPC) — Section 146
JUDGMENT DATABASE
Search 12,29,817 Indian judgments.
12,29,817 judgments in All Courts · page 59,279 of 61,491
High Courts10 Mar 1926
Innasimuthu Pillai and Another Vs Rev. A.J. Lutz and Others
Madras High Court · AIR 1926 Mad 1029 : 97 Ind. Cas. 630 : (1926) 24 LW 286
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Mar 1926
Sankunni Variar and Another Vs Vasudevan Nambudripad and Others
Madras High Court · AIR 1926 Mad 1005 : 97 Ind. Cas. 787 : (1926) 24 LW 300 : (1926) 51 MLJ 239
High Courts10 Mar 1926
Katragadda Ramayya and Another Vs Katragadda Bapayya
Madras High Court · 97 Ind. Cas. 824 : (1926) 24 LW 384 : (1926) 51 MLJ 440
High Courts10 Mar 1926
Krishnaswami Chettiar and Another Vs Ghulam Muhammad Ghouse Saheb and Another
Madras High Court · AIR 1926 Mad 951 : (1927) ILR (Mad) 86 : 97 Ind. Cas. 469 : (1927) 26 LW 35 : (1926) 51 MLJ 193
High Courts10 Mar 1926
Alamelu Ammal Vs Raja and Another
Madras High Court · AIR 1926 Mad 1167 : (1926) 24 LW 485
High Courts10 Mar 1926
D.K. Syed Ibrahim Sahib and Others Vs Krishnaswamy Naicker and Another
Madras High Court · 97 Ind. Cas. 153 : (1926) 24 LW 161
Madras Estates Land Act, 1908 — Section 27
High Courts09 Mar 1926
Nagarambille Tonkya Vs Matta Jaganna and Others
Madras High Court · (1926) ILR (Mad) 883 : (1926) 51 MLJ 730
High Courts09 Mar 1926
Ram Ranjan Roy and Others Vs Jayanti Lal Patra and Others
Calcutta High Court · AIR 1926 Cal 906 : 96 Ind. Cas. 11
Evidence Act, 1872 — Section 92
High Courts09 Mar 1926
Basaratulla Mean and Others Vs Reazuddin Mean and Others
Calcutta High Court · AIR 1926 Cal 773 : 96 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 47 Rule 1, Order 9 Rule 4, 115, 141
High Courts09 Mar 1926
Dharanidhar Bhandari Vs Sreemati Hemangini Dei and Others
Calcutta High Court · 96 Ind. Cas. 625
High Courts09 Mar 1926
Pitambar Jana Vs Damodar Gachait and Others
Calcutta High Court · AIR 1926 Cal 1077
High Courts09 Mar 1926Dismissed
Mt. Sahodra and Another Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 473 : 94 Ind. Cas. 482
High Courts09 Mar 1926
Babu Lal Vs Janak Dulari and Another
Allahabad High Court · AIR 1926 All 681 : (1926) ILR (All) 429 : 94 Ind. Cas. 454
High Courts09 Mar 1926
Rama Goundan and Others Vs Velappa Goundan and Others
Madras High Court · AIR 1926 Mad 1069 : (1926) 24 LW 520
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts09 Mar 1926
In Re: Mudurupayalagadu alias Subbigadu and Others
Madras High Court · AIR 1926 Mad 741 : (1926) 50 MLJ 559
Penal Code, 1860 (IPC) — Section 148, 149
High Courts09 Mar 1926
In Re: Punya Nahako and Others
Madras High Court · (1927) ILR (Mad) 488 : (1927) 25 LW 203 : (1927) 52 MLJ 128
High Courts09 Mar 1926
Cheedella Chenchayya Vs Annureddi Pichireddi
Madras High Court · AIR 1927 Mad 377 : (1927) 25 LW 246 : (1927) 52 MLJ 153
Court Fees Act, 1870 — Article 6 Schedule IIMadras Village Courts Act, 1889 — Section 53