High Courts23 Mar 1926
Farman Khan Vs King-Emperor
Patna High Court · AIR 1926 Patna 433
Penal Code, 1860 (IPC) — Section 149, 304
JUDGMENT DATABASE
Search 12,29,933 Indian judgments.
12,29,933 judgments in All Courts · page 59,278 of 61,497
Privy Council23 Mar 1926
Ganesh Lal Pandit and others Vs Khetramohan Mahapatra and others
Privy Council · (1926) AIR(PC) 56
High Courts23 Mar 1926Disposed Of
Lala Bishamber Nate Vs Firm R. G. Bansal and Co.
Allahabad High Court · 95 Ind. Cas. 893
Provincial Insolvency Act, 1920 — Section 54
High Courts23 Mar 1926Disposed Of
Dhiraji Vs Akasi and Others
Allahabad High Court · AIR 1926 All 429 : 95 Ind. Cas. 385
High Courts23 Mar 1926
Bishambhar Nath Vs Firm R.G. Bansal and Co.
Allahabad High Court · AIR 1926 All 578
Provincial Insolvency Act, 1920 — Section 54
High Courts23 Mar 1926
Woriur Commercial Bank Ltd. Vs Kaja Maroop Sahib
Madras High Court · AIR 1927 Mad 1081 : 101 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts23 Mar 1926
Woriur Commercial Bank, Limited Vs Kaja Maroop Sahib
Madras High Court · (1927) 26 LW 49 : (1927) 52 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts23 Mar 1926
Yaramath Khan Vs Amir-ul-Umra Bahadur and Others
Madras High Court · AIR 1926 Mad 1198 : 97 Ind. Cas. 375 : (1926) 24 LW 711
High Courts22 Mar 1926
Upendra Nath Brahmachari and Others Vs The Union Drug Co., Ltd.
Calcutta High Court · AIR 1926 Cal 837 : 95 Ind. Cas. 667
High Courts22 Mar 1926
Khan Sahai and Another Vs Mahurmun and Others
Allahabad High Court · AIR 1926 All 551 : 95 Ind. Cas. 100
High Courts22 Mar 1926
Mt. Habib Fatma Vs Mt. Arjumand Khatun
Allahabad High Court · AIR 1927 All 228 : 95 Ind. Cas. 140
High Courts22 Mar 1926
Subramania Iyer, Minor, By Next Friend Sankara Ammal Vs T.V. Krishna Iyer and Another
Madras High Court · 102 Ind. Cas. 266
Presidency Towns Insolvency Act, 1909 — Section 52, 52(2)(6)
High Courts22 Mar 1926
R. Pethu Naidu Vs Chuna Lakshmana Pillai
Madras High Court · AIR 1926 Mad 1011 : 97 Ind. Cas. 780 : (1926) 24 LW 333
High Courts22 Mar 1926
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetty
Madras High Court · 97 Ind. Cas. 590 : (1926) 24 LW 486
High Courts22 Mar 1926
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetti
Madras High Court · AIR 1926 Mad 1159
High Courts22 Mar 1926
Sobhanadri Appa Rao and Another Vs Venkataramayya Appa Rao
Madras High Court · AIR 1927 Mad 212
High Courts22 Mar 1926
Subramania Aiyar Vs T. V. Krishna Aiyar and Another
Madras High Court · AIR 1927 Mad 701
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts22 Mar 1926
S.M.A. Khuddus Vs Sowdagar Mahammad Hussain
Madras High Court · AIR 1926 Mad 1015 : 97 Ind. Cas. 389 : (1926) 51 MLJ 252