High Courts08 Mar 1926
Jitendra Nath Roy Vs Abejannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 1207 : 97 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 30, 52(2)
JUDGMENT DATABASE
Search 12,29,812 Indian judgments.
12,29,812 judgments in All Courts · page 59,280 of 61,491
High Courts08 Mar 1926Dismissed
Sayad Daud Sayad Mahomed Vs Mulna Mahomed Sayad
Bombay High Court · (1926) 28 BOMLR 554
High Courts08 Mar 1926Dismissed
Vaman Balvant Pophale Vs Jagannath Govind Pophale
Bombay High Court · (1926) 28 BOMLR 556 : 95 Ind. Cas. 528
High Courts08 Mar 1926
Makhru Dusadh Vs Emperor
Patna High Court · AIR 1926 Patna 367 : 96 Ind. Cas. 528
Penal Code, 1860 (IPC) — Section 380, 457
Privy Council08 Mar 1926
Secretary of State Vs Raja Jyoti Prashad Singh Deo Baha dur and others
Privy Council · (1926) AIR(PC) 41
High Courts08 Mar 1926Allowed
Abdul Ali Khan and Another Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 638 : (1926) ILR (All) 548 : 95 Ind. Cas. 970
High Courts08 Mar 1926Dismissed
Sheo Darshan Singh Vs Beni Chaudhri and Others
Allahabad High Court · AIR 1926 All 424 : (1926) ILR (All) 425 : 87 Ind. Cas. 585
High Courts08 Mar 1926
Shiva Prasad Vs Shambhu Prasad and Others
Allahabad High Court · AIR 1926 All 450 : 94 Ind. Cas. 246
High Courts08 Mar 1926
Mohsham Ali Khan Vs Mulu
Allahabad High Court · AIR 1927 All 37 : (1926) ILR (All) 551 : 94 Ind. Cas. 347
High Courts08 Mar 1926
Radha Kant Shukul Vs Butai Misir and Others
Allahabad High Court · 94 Ind. Cas. 922
Limitation Act, 1963 — Section 7
High Courts08 Mar 1926
Vaithilinga Pandara Sannidhi Audhinakarthar Tiruvaduthurai Adhinam Vs Sadasiva Iyer and Others
Madras High Court · AIR 1926 Mad 826
High Courts08 Mar 1926
Sri Mahant Prayaga Doss Jee Varu Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1926 Mad 927 : (1927) ILR (Mad) 34 : (1926) 24 LW 738
High Courts08 Mar 1926
O.K. Ramaswami Aiyar and Sons Vs C.K.K. Subbier and Brothers
Madras High Court · AIR 1926 Mad 1158 : (1926) 24 LW 482
High Courts08 Mar 1926
C.K. Ramaswami Iyer and Sons Vs C.K.K. Subbier and Bros.
Madras High Court · 97 Ind. Cas. 478
High Courts08 Mar 1926
A.S. Palaniandi Chettiar Vs Kalyanarama Iyer and Another
Madras High Court · AIR 1926 Mad 1214 : 97 Ind. Cas. 486
High Courts08 Mar 1926
(Pandni) Viranna Vs (Marudugula) Venkatarammayya and Others
Madras High Court · AIR 1927 Mad 232
High Courts08 Mar 1926
Roy Musal Naidu Vs Thandalam Virasami Reddi and Another
Madras High Court · AIR 1926 Mad 902 : 97 Ind. Cas. 384
High Courts08 Mar 1926
Vythilinga Pandara Sannidhi Audhinakarthar Tiruvadu Tmurai Adhinam Vs Dewan Bahadur Sir T. Sadasiva Iyer and Others
Madras High Court · 95 Ind. Cas. 214
High Courts08 Mar 1926
Vicharanakartha of Tirumalai Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1926) 51 MLJ 148
High Courts08 Mar 1926
Sringaram Venkataramanajacharlu alias Venkataramanacharlu (Died) and Another Vs Patina Vasudevacharyulu and Others
Madras High Court · 96 Ind. Cas. 273 : (1926) 23 LW 769