High Courts08 Feb 1926Allowed
Bombay Improvement Trust Vs Mervanji Manekji Mistry
Bombay High Court · (1926) 28 BOMLR 701
JUDGMENT DATABASE
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12,29,691 judgments in All Courts · page 59,284 of 61,485
Privy Council08 Feb 1926
Gajadhar Prashad Sahu Vs Mahadeo Prashad Sahu
Privy Council · (1926) AIR(PC) 110
High Courts08 Feb 1926Dismissed
Muhammad Nasir Vs Roshan and Others
Allahabad High Court · AIR 1926 All 479
High Courts08 Feb 1926Dismissed
Munshi Muhammad Nasir Vs Roshan and Others
Allahabad High Court · 95 Ind. Cas. 268
High Courts08 Feb 1926
Lala Suraj Prasad Vs B. Maheshwari Prasad
Allahabad High Court · 96 Ind. Cas. 276
Evidence Act, 1872 — Section 92
High Courts08 Feb 1926
Kolluru Venkataratnam Vs Pusapati Venkamma
Madras High Court · 95 Ind. Cas. 267
High Courts08 Feb 1926
Sri Rajah Mirza Sri Pushavati Alaka Narayana Gajapathiraju Maharaja Maurya Sultan Bahadur Vs Pogaruramamurthi
Madras High Court · 97 Ind. Cas. 842 : (1926) 24 LW 334
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts08 Feb 1926
Raja Ganpatiraju Vs Pogaru Ramamurthi
Madras High Court · AIR 1926 Mad 1045
Survey and Boundaries Act, 1897 — Section 13
High Courts08 Feb 1926
Jammalamadaka Subbarayudu Vs Idupuganti Ramaswami and Others
Madras High Court · 95 Ind. Cas. 92 : (1926) 50 MLJ 535
Madras Estates Land Act, 1908 — Section 8
High Courts08 Feb 1926
C. Kanni Chetti Vs Kotah Raju Chetty and Another
Madras High Court · AIR 1926 Mad 879 : 95 Ind. Cas. 436
High Courts08 Feb 1926
(Kolluru) Venkataratnam Vs Pusapati Venkamma
Madras High Court · AIR 1926 Mad 754 : (1926) 23 LW 618
High Courts06 Feb 1926
Jai Chand Rai and Another Vs Jambu Das and Another
Allahabad High Court · AIR 1926 All 427
High Courts05 Feb 1926
Thondiyil Puthalath Ukkaran Nayar Vs Thondiyil Ponnigari Ukkaran Nayar
Madras High Court · AIR 1926 Mad 633 : 94 Ind. Cas. 1046 : (1926) 51 MLJ 159
Madras Revenue Recovery Act, 1864 — Section 5
High Courts05 Feb 1926
Mahomed Jafer Vs Sheikh Ahmed
Bombay High Court · AIR 1926 Bom 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts05 Feb 1926
Debendra Nath Mitra Majumdar Vs Sheik Sefatulla
Calcutta High Court · AIR 1927 Cal 130
High Courts05 Feb 1926
(Kumar) Birendra Nath Ray Bahadur Vs Satis Chandra Joardar and Others
Calcutta High Court · AIR 1926 Cal 1166
High Courts05 Feb 1926
Munni Lal Kshetry Vs Sasi Bhusan Adhikari and Another
Calcutta High Court · AIR 1927 Cal 339
High Courts05 Feb 1926
Devendra Narayan Majumdar and Others Vs Jhumur Pramanik
Calcutta High Court · 95 Ind. Cas. 622
Limitation Act, 1963 — Article 130, 131
High Courts05 Feb 1926
Raja Manindra Narain Roy Shebait of Idol Krishna Ray Jiu Vs Executors to the Estate of late Bhuban Chandra Bandopadhyay and Others
Calcutta High Court · AIR 1926 Cal 913 : 95 Ind. Cas. 644