High Courts06 Jan 1926Dismissed
Wahiduddin Ahmad Khan Vs Mt. Shamsunnissa Begam
Allahabad High Court · AIR 1926 All 378
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,293 of 61,483
High Courts06 Jan 1926Disposed Of
Baldeo Kurmi Vs Kashi Chamar and Another
Allahabad High Court · (1926) 01 AHC CK 0012
High Courts06 Jan 1926Disposed Of
(Hakim) Mohammad Ilyas Vs Hari Ram and Others
Allahabad High Court · AIR 1926 All 344
High Courts06 Jan 1926
Kesar Singh Vs The Secretary of State for India in Council
Madras High Court · AIR 1926 Mad 881 : (1926) ILR (Mad) 652 : 95 Ind. Cas. 651 : (1926) 24 LW 878 : (1926) 51 MLJ 16
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts06 Jan 1926
Ratna Mudaliar and Another Vs C. Vijiaranga Mudaliar
Madras High Court · AIR 1926 Mad 762 : 95 Ind. Cas. 581 : (1926) 23 LW 716
High Courts05 Jan 1926
Upendra Nath Mukhopadhya and Another Vs Kiran Chandra Ghore and Others
Calcutta High Court · AIR 1926 Cal 1046 : 97 Ind. Cas. 149
High Courts05 Jan 1926
Deven Mandal and Others Vs Dhurba Kumar Mandal and Others
Calcutta High Court · AIR 1927 Cal 916
High Courts05 Jan 1926
The Secretary of State for India in Council Vs Naresh Chandra Bose
Calcutta High Court · AIR 1926 Cal 1000 : 95 Ind. Cas. 459
High Courts05 Jan 1926Dismissed
Shri Bala Maharaj Vs Sakharam Venkatesh Joshi
Bombay High Court · (1926) 28 BOMLR 633 : 95 Ind. Cas. 851
Limitation Act, 1963 — Article 131
High Courts05 Jan 1926
Muhammad Ibrahim and Others Vs Chhatoo Lal and Others
Patna High Court · AIR 1926 Patna 274
Civil Procedure Code, 1908 (CPC) — Section 39, 41, 73
High Courts05 Jan 1926Dismissed
East Indian Railway Vs Firm Baldeo Gutain
Allahabad High Court · (1926) 01 AHC CK 0032
High Courts05 Jan 1926
G.I.P. Railway and Another Vs Kunj Behari Lal Sharma
Allahabad High Court · (1926) 01 AHC CK 0007
High Courts05 Jan 1926
The Secretary of State for India in Council and Another Vs Firm Makundi Lal Hoti Lal
Allahabad High Court · 96 Ind. Cas. 349
High Courts05 Jan 1926
(Nune) Narasimham Vs (Donepudi) Subramaniam and Others
Madras High Court · AIR 1927 Mad 201
High Courts05 Jan 1926
The Tanjore Permanent Fund Ltd. Vs T. Sadasiva Rao
Madras High Court · AIR 1926 Mad 705 : 95 Ind. Cas. 339 : (1926) 50 MLJ 479
High Courts05 Jan 1926
(Hazarat Kibulai Saiyiot Sahib Kaditi) Ghulam Ghouse Sha Vs Pakkiri Rowther and Others
Madras High Court · AIR 1926 Mad 782 : 95 Ind. Cas. 1014
Limitation Act, 1963 — Article 110
High Courts05 Jan 1926
Kasthuri Chetty and Another Vs Chinnaswami Pillai (dead) and Others Chinnaswami Pillai (dead) and Others Vs Alaga Pillai and Others
Madras High Court · 95 Ind. Cas. 262
High Courts05 Jan 1926
Kasturi Chetty and Another Vs Chinnasami Pillai and Others
Madras High Court · AIR 1926 Mad 624 : (1926) 23 LW 760
High Courts05 Jan 1926Allowed
Adusumelli Gopalakrishnayya Vs Peyyath Gopalan and Others
Madras High Court · (1926) 01 MAD CK 0005