High Courts16 Dec 1925Dismissed
Abinash Ch. Chowdhury Vs Tarini Charan Chowdhury and Others
Calcutta High Court · (1925) 12 CAL CK 0048
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,297 of 61,483
High Courts16 Dec 1925
Debendra Nath Haldar Vs Prosonna Kumar Haldar and Others
Calcutta High Court · 95 Ind. Cas. 47
Contract Act, 1872 — Section 69
High Courts16 Dec 1925
G. C. Moses Vs A. C. Oakeshoit
Calcutta High Court · 95 Ind. Cas. 522
Presidency Towns Insolvency Act, 1909 — Section 39(2)(j)
High Courts16 Dec 1925
Kutubuddinkhan Ashrafkhan Vs Emperor
Bombay High Court · AIR 1926 Bom 238
Criminal Procedure Code, 1898 (CrPC) — Section 162, 423(2), 537(d)
High Courts16 Dec 1925
Shankar Govind Pathak Vs Balkrishna Shankar Joshi
Bombay High Court · (1926) 28 BOMLR 521 : 94 Ind. Cas. 783
High Courts16 Dec 1925Dismissed
Vasantrao Govindrao Prabhakar Vs Nanabhai Sadanand
Bombay High Court · (1926) 28 BOMLR 347 : 94 Ind. Cas. 96
High Courts16 Dec 1925
Emperor Vs Kutubuddinkhan Ashrafkhan
Bombay High Court · (1926) 28 BOMLR 281
Criminal Procedure Code, 1898 (CrPC) — Section 423(2), 537(d)
High Courts16 Dec 1925Allowed
Jafferbhoy Abd Ullabhoy Vs Mahomedallyallabux and Edwin Gillet
Bombay High Court · (1926) ILR (Bom) 394
Civil Procedure Code, 1908 (CPC) — Section 11, 45
High Courts16 Dec 1925
Kuldip Singh and Others Vs Kumar Kamakhya Narain Singh
Patna High Court · AIR 1926 Patna 241
High Courts16 Dec 1925
Emperor (through Shib Narain) Vs Bhik Chand and Others
Allahabad High Court · AIR 1926 All 307
High Courts16 Dec 1925
Mt. Masala Vs Emperor and Others
Allahabad High Court · AIR 1926 All 368
Penal Code, 1860 (IPC) — Section 352, 426
High Courts16 Dec 1925
Musammat Masala Vs Emperor through Ramjag
Allahabad High Court · 92 Ind. Cas. 870
Penal Code, 1860 (IPC) — Section 352, 426Uttar Pradesh Panchayat Raj Act, 1947 — Section 32
High Courts15 Dec 1925
Sadananda Mandal and Another Vs Kumar Jyotishkanta Ray and Others
Calcutta High Court · 95 Ind. Cas. 101
High Courts15 Dec 1925
Surendra Nath Singha Vs Janaki Nath Ghose
Calcutta High Court · 96 Ind. Cas. 527
High Courts15 Dec 1925
Barada Chandra Dhar Vs Assam Bengal Ry.
Calcutta High Court · AIR 1926 Cal 983
Railways Act, 1890 — Section 72
High Courts15 Dec 1925
Dost Mahamud Mulla and Others Vs Majed Ali Nasker and Others
Calcutta High Court · 95 Ind. Cas. 146
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101
High Courts15 Dec 1925
Parbati Charan Mukherjee and Others Vs Amarendra Nath Bhattacharjee and Others
Calcutta High Court · AIR 1926 Cal 831 : 96 Ind. Cas. 97
High Courts15 Dec 1925
Jadu Nath Singha Vs Krishna Rangini Dassya
Calcutta High Court · AIR 1926 Cal 879 : 94 Ind. Cas. 44
High Courts15 Dec 1925
Rajmohini Dasi Vs Nagendra Kumar Talpatra and Others
Calcutta High Court · AIR 1926 Cal 887 : 94 Ind. Cas. 310
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts15 Dec 1925
Ashwini Coomar Banerjee Vs Ram Gopal Mukherjee and Others
Calcutta High Court · AIR 1926 Cal 975 : 95 Ind. Cas. 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 43 Rule 1(i)