High Courts11 Dec 1925
Shib Narain Kaibarta Das and Others Vs Sheikh Abdul Gani and Others
Calcutta High Court · 94 Ind. Cas. 417
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,299 of 61,483
High Courts11 Dec 1925
Mahendra Nath Sasmal and Others Vs Probal Chandra Mukerjee
Calcutta High Court · AIR 1926 Cal 980 : 95 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 10, 105, 106, 109
High Courts11 Dec 1925
Mahendra Kumar Chakravarti Vs Narayani Kar Purkaistha
Calcutta High Court · AIR 1926 Cal 912 : 95 Ind. Cas. 170
High Courts11 Dec 1925
Srimati Sarajubala Roy Chaudhurani Vs Kamini Kumar Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 765 : 94 Ind. Cas. 811
Contract Act, 1872 — Section 69
High Courts11 Dec 1925
Namdev Jayram Khole and Others Vs Swadeshi Vyapari Mandali Ltd.
Bombay High Court · AIR 1926 Bom 491
High Courts11 Dec 1925Allowed
Namdev Jayram Khole Vs Swadeshi Vyapari Mandali Ltd.
Bombay High Court · (1926) 28 BOMLR 944
High Courts11 Dec 1925
Badri Narayan Singh Vs Kailash Gir
Patna High Court · AIR 1926 Patna 239
Limitation Act, 1963 — Article 144 Schedule 1
High Courts11 Dec 1925
Allahabad Bank Vs Bhagwan Das Johari and Others
Allahabad High Court · AIR 1926 All 262
High Courts11 Dec 1925
Kalka Prasad Vs Panna
Allahabad High Court · AIR 1926 All 233 : 92 Ind. Cas. 3
North Western Provinces Tenancy Act, 1901 — Section 182
High Courts11 Dec 1925
The Allahabad Bank Ld. Vs Bhagwan Das Johari and Others
Allahabad High Court · (1925) 12 AHC CK 0009
High Courts11 Dec 1925
Jagrup Singh Vs Indrasan Pande and Others
Allahabad High Court · (1925) 12 AHC CK 0006
High Courts11 Dec 1925
Bahora Sri Kishen and Another Vs Kunwar Chandra Sekhar Baksh Singh and Others
Allahabad High Court · 92 Ind. Cas. 353
Uttar Pradesh Land Revenue Act, 1901 — Section 114
High Courts11 Dec 1925
The President, Taluk Board, Ramnad Vs Vavaru Ambalam and Others
Madras High Court · 95 Ind. Cas. 833 : (1926) 23 LW 591
High Courts11 Dec 1925
(Mempu) Ramayya and Others Vs Zamindar of Mandasa
Madras High Court · AIR 1926 Mad 760 : 95 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 168(2)
High Courts10 Dec 1925Allowed
Mahomedalli Allabux Vs Jafferbhoy Abdullabhoy Lalji
Bombay High Court · (1926) 28 BOMLR 264
Specific Relief Act, 1877 — Section 45
High Courts10 Dec 1925
Jagannath Mondal Vs Bhajahari Nath and Another
Calcutta High Court · AIR 1926 Cal 1206 : 96 Ind. Cas. 360
High Courts10 Dec 1925
Gadadhar Mandal Vs Sreemati Manaka Dassi and Nagendra Nath Saha and Another
Calcutta High Court · AIR 1926 Cal 859 : 94 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts10 Dec 1925
Manicklal Dey Chaudhuri Vs Kadambini Dassi
Calcutta High Court · AIR 1926 Cal 763 : 94 Ind. Cas. 156
Transfer of Property Act, 1882 — Section 111(h), 113
High Courts10 Dec 1925
Mahomedalli Allabux Vs Jafferbhoy Abdullabhoy Lalji and Others
Bombay High Court · AIR 1926 Bom 247
Specific Relief Act, 1877 — Section 45
High Courts10 Dec 1925Disposed Of
Shanker Vs Emperor
Allahabad High Court · AIR 1926 All 318
Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454