High Courts02 Dec 1925
Salar Bag Saheb Vs Karumanchi Kottaya
Madras High Court · 94 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 141
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,304 of 61,483
High Courts02 Dec 1925
Salar Beg Saheb Vs Karumanchi Kotayya
Madras High Court · AIR 1926 Mad 654 : (1926) 23 LW 538
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts01 Dec 1925
Harun Rashid Vs Emperor
Calcutta High Court · AIR 1926 Cal 581 : 94 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 467
High Courts01 Dec 1925
Gobinda Chandra Majumdar and Others Vs Hari Charan Marwari and Others
Calcutta High Court · AIR 1926 Cal 826 : 94 Ind. Cas. 332
Provincial Insolvency Act, 1920 — Section 75(4)
High Courts01 Dec 1925
Jhapsi Sao and Others Vs Musammat Bibi Aliman and Others
Patna High Court · AIR 1926 Patna 263 : 93 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 22(2)Estates Partition Act, 1897 — Section 119
High Courts01 Dec 1925Dismissed
In Re: Musammat Durga Bai
Allahabad High Court · (1926) ILR (All) 300 : 92 Ind. Cas. 482
High Courts01 Dec 1925Dismissed
Maharaj Din and Others Vs Bhairon
Allahabad High Court · AIR 1926 All 290 : 92 Ind. Cas. 473
High Courts01 Dec 1925
Sheoram Singh and Others Vs Babu Singh and Others
Allahabad High Court · (1925) 12 AHC CK 0027
High Courts01 Dec 1925
Kalap Nath Vs Emperor
Allahabad High Court · AIR 1926 All 288 : 92 Ind. Cas. 591(1)
Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)
High Courts01 Dec 1925
Lalman and Another Vs Shiam Singh
Allahabad High Court · (1925) 12 AHC CK 0010
High Courts01 Dec 1925
Lalman and Another Vs Chaudhri Shiam Singh
Allahabad High Court · 92 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts01 Dec 1925
Parvathi Ammal and Others Vs M. R. Sivarama Iyer
Madras High Court · AIR 1927 Mad 90 : 97 Ind. Cas. 998
High Courts01 Dec 1925
Angadi Mallappa and Others Vs Neelana Gowdra Kare Gowd and Another
Madras High Court · AIR 1926 Mad 487 : (1926) 50 MLJ 442
High Courts30 Nov 1925
Ammakannammal and Another Vs V.K. Damodara Mudaliar and Others
Madras High Court · AIR 1928 Mad 66
High Courts30 Nov 1925
Thummalapalli Venkatakrishnayya Vs Thummalapalli Sayamma and Others
Madras High Court · AIR 1926 Mad 958
High Courts30 Nov 1925
Framroz Eduljee Dinshaw Vs Mahomed Essa
Bombay High Court · (1926) 28 BOMLR 141 : (1926) ILR (Bom) 266 : 94 Ind. Cas. 21
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts30 Nov 1925
Nibas Chandra Manna Vs Bipin Behary Bose
Calcutta High Court · AIR 1926 Cal 846 : 96 Ind. Cas. 69
High Courts30 Nov 1925
Laxmidas Goculdas Dossa and Others Vs Ismail Gafoor Kassum
Bombay High Court · AIR 1927 Bom 16
Probate and Administration Act, 1881 — Section 4
High Courts30 Nov 1925Dismissed
Laxmidas Goculdas Dossa Vs Ismail Gafoor Kassum
Bombay High Court · (1926) 28 BOMLR 1262
Probate and Administration Act, 1881 — Section 90(4)