High Courts20 Nov 1925Dismissed
Hajee Tyeb Ali Mullick Vs Purna Chandra Pal and Others
Calcutta High Court · (1925) 11 CAL CK 0025
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,308 of 61,483
High Courts20 Nov 1925
Roshan Bepari and Another Vs Collector of Dacca
Calcutta High Court · AIR 1926 Cal 816
High Courts20 Nov 1925
Rajani Kanta Dey Vs Khatir Mahomed
Calcutta High Court · AIR 1926 Cal 897 : 94 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Nov 1925
Hazi Roshan Bepari and Another Vs The Collector of Dacca
Calcutta High Court · 94 Ind. Cas. 330
High Courts20 Nov 1925
Rajani Kanta Das Gupta and Others Vs Abani Kanta Das Gupta and Suresh Chandra Das Gupta and Others
Calcutta High Court · AIR 1926 Cal 850 : 94 Ind. Cas. 33
Transfer of Property Act, 1882 — Section 53
High Courts20 Nov 1925
Mahammad Ismail Mia and Others Vs Suresh Chandra Saha Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 946 : 96 Ind. Cas. 616
High Courts20 Nov 1925
Khushalbhai Trikambhai Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 614 : 95 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Nov 1925Dismissed
Gurushantappa Sangappa Hoskeri Vs Gurava Madivallappa
Bombay High Court · (1926) 28 BOMLR 603 : (1926) ILR (Bom) 339 : 95 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 145
High Courts20 Nov 1925
Khushalbhai Trikambhai Vs Secretary of State
Bombay High Court · AIR 1926 Bom 358
Civil Procedure Code, 1908 (CPC) — Section 80Easements Act, 1882 — Section 7(2)(a)
High Courts20 Nov 1925
Ramaswami Aiyangar Vs T. Raghava Aiyangar
Madras High Court · 92 Ind. Cas. 1046 : (1926) 24 LW 82
High Courts20 Nov 1925
Radhakrishna Aiyar Vs Babu Srinivasa Aiyar
Madras High Court · 93 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts20 Nov 1925
Ramalingayya and Others Vs Velluri Narayanappa and Others
Madras High Court · AIR 1926 Mad 593
High Courts20 Nov 1925
Appu alias Subramania Patter Vs O. Achuta Menon and Others
Madras High Court · AIR 1926 Mad 755 : (1926) ILR (Mad) 333
High Courts20 Nov 1925
B.S. Ammani Ammal Vs T.S. Ranganayaki Ammal
Madras High Court · AIR 1926 Mad 898 : (1926) 51 MLJ 304
High Courts20 Nov 1925
Solayappa Naicker Vs Shunmugasundaram Pillai
Madras High Court · (1926) 50 MLJ 237
High Courts20 Nov 1925
S. Logasigamani Mudaliar and Others Vs L. R. K. Theogaraya Chetti
Madras High Court · AIR 1927 Mad 427
High Courts19 Nov 1925
(Hajee) Tyeb Ali Mullick Vs Purna Chandra Pal and Others
Calcutta High Court · AIR 1926 Cal 618
High Courts19 Nov 1925
Hiralal Ambalal Vs Manilal Maganlal
Bombay High Court · (1926) 28 BOMLR 517 : 94 Ind. Cas. 645
High Courts19 Nov 1925Disposed Of
Mumtaz Ali Vs Allah Banda
Allahabad High Court · (1925) 11 AHC CK 0054
High Courts18 Nov 1925
Syed Abu Mahomed Barkat Ali Shah Vs Saraswati Dasi and Others
Calcutta High Court · AIR 1926 Cal 1068 : 97 Ind. Cas. 194