High Courts17 Nov 1925
(Sheikh) Abdul Ghaffar and Another Vs F.B. Downing and Others
Patna High Court · AIR 1926 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(3), 2(15)Court Fees Act, 1870 — Section 5
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,310 of 61,483
High Courts17 Nov 1925Dismissed
Muhammad Zakaria Vs Kishun Narain and Others
Allahabad High Court · AIR 1926 All 268
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Nov 1925Allowed
Lallan Misir and Others Vs Ram Rachchha
Allahabad High Court · AIR 1926 All 242 : (1926) ILR (All) 258
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Nov 1925
Mirza Muhammad Zakaria Vs B. Kishun Narain and Muhammad Hafiz and Others
Allahabad High Court · (1926) ILR (All) 260 : 92 Ind. Cas. 644
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts17 Nov 1925
Emperor Vs Daulat Singh and Another
Allahabad High Court · 92 Ind. Cas. 743
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts17 Nov 1925
Gutha Viraraghavayya Vs Vemulapalli Ramakotayya
Madras High Court · AIR 1926 Mad 508 : (1926) 23 LW 305
High Courts17 Nov 1925
S. Adaikkala Thevan and Another Vs The Imperial Bank, Madura Branch and Others
Madras High Court · AIR 1926 Mad 574 : 95 Ind. Cas. 196 : (1926) 50 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts16 Nov 1925
Brajaballav Ghose and Another Vs Akhoy Bagdi and Others
Calcutta High Court · AIR 1926 Cal 705
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Nov 1925
L.R. Counsell Vs Srimati Sukumari Debi
Calcutta High Court · 91 Ind. Cas. 1011
High Courts16 Nov 1925
Indaji Majaji Vs Cooverji Nowroji Gamadia
Bombay High Court · AIR 1926 Bom 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 73
High Courts16 Nov 1925Allowed
Ramling Parvatayya Samble Vs Bhagvant Sambhuappa Kathale
Bombay High Court · (1926) 28 BOMLR 591 : (1926) ILR (Bom) 334
Registration Act, 1908 — Section 17(A)
High Courts16 Nov 1925
Ratanchand Khimchand Vs Damji Dharsey
Bombay High Court · (1927) 29 BOMLR 371 : 101 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 114(a)
High Courts16 Nov 1925
Parshan Sahi and Others Vs G.L. Richardson and Others
Patna High Court · AIR 1926 Patna 289
Civil Procedure Code, 1908 (CPC) — Section 11, 151
High Courts16 Nov 1925
Lakshmana Pattar Vs Suppayya Pandaram and Others
Madras High Court · AIR 1927 Mad 264
High Courts14 Nov 1925
Rampratab Marwari Vs Sheikh Satif and Others
Patna High Court · 91 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts13 Nov 1925
Manmatha Nath Sett Vs Nagendra Nath Bhattacharjya and Purna Chandra Das and Another
Calcutta High Court · AIR 1926 Cal 855 : 94 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6
High Courts13 Nov 1925
Ramanuj Rai and Another Vs Dakshineshwar Rai and Others
Calcutta High Court · AIR 1926 Cal 752
Criminal Procedure Code, 1898 (CrPC) — Section 145