High Courts11 Nov 1925
Sidheshvar Martand Hagre and Others Vs Ganpatrao Baburao Patil and Others
Bombay High Court · AIR 1926 Bom 303
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,312 of 61,483
High Courts11 Nov 1925
Sidheshvar Martand Hagre Vs Ganpatrao Baburao Patil
Bombay High Court · (1926) 28 BOMLR 588 : (1926) ILR (Bom) 331
High Courts11 Nov 1925
Thakurji Sri Jugal Sarhar and Others Vs Raj Mangal Prasad and Others
Patna High Court · AIR 1926 Patna 187
Easements Act, 1882 — Section 17Limitation Act, 1908 — Section 26
High Courts11 Nov 1925Allowed
Binda Prasad and Another Vs Raj Ballabh Sahai
Allahabad High Court · AIR 1926 All 220 : (1926) ILR (All) 245
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Nov 1925
Velayuda Gurukal Vs Annammal and Others
Madras High Court · AIR 1926 Mad 652 : (1926) 24 LW 88
High Courts11 Nov 1925
In Re: Sheik Abdul Kadir Marakayar and Co.
Madras High Court · AIR 1926 Mad 1051 : (1926) ILR (Mad) 725 : (1926) 24 LW 664 : (1926) 51 MLJ 650
High Courts10 Nov 1925
Debendra Nath Sinha and Others Vs Raja Nagendra Nath Sinha Sahas Roy
Calcutta High Court · 95 Ind. Cas. 245
Bengal Tenancy Act, 1885 — Section 158(3)Limitation Act, 1963 — Section 5
High Courts10 Nov 1925
Akshoy Kumar De Patwari Vs Nalini Kumar Majumdar and Another
Calcutta High Court · 94 Ind. Cas. 80
High Courts10 Nov 1925Dismissed
Nur Mahomed Husen Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 582
Land Acquisition Act, 1894 — Section 4(1), 5, 6
High Courts10 Nov 1925
Nur Mahomed Husen Vs Secretary of State
Bombay High Court · AIR 1926 Bom 369
Land Acquisition Act, 1894 — Section 7
High Courts10 Nov 1925
Ranjit Narain Singh and Others Vs Rambahadur Singh and Others
Patna High Court · AIR 1926 Patna 81
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 467
High Courts10 Nov 1925Allowed
Krishna Gopal Vs Emperor
Allahabad High Court · 92 Ind. Cas. 589
Arms Act, 1959 — Section 19
High Courts10 Nov 1925
Gopal Das Vs Baij Nath and Others
Allahabad High Court · (1925) 11 AHC CK 0004
High Courts10 Nov 1925
Sheik Hussain Sahib Vs Pachipulusu Subbayya and Another
Madras High Court · AIR 1926 Mad 449 : (1926) ILR (Mad) 441 : 94 Ind. Cas. 677 : (1926) 24 LW 641 : (1926) 50 MLJ 377
Easements Act, 1882 — Section 7
High Courts10 Nov 1925
Munuswami Pillai Vs Mahdi Hussain Khan Sahib
Madras High Court · AIR 1926 Mad 516 : 94 Ind. Cas. 453 : (1926) 50 MLJ 655
High Courts09 Nov 1925
Jhaldhari Singh Vs Pershad Bharti and Others
Patna High Court · AIR 1926 Patna 335
High Courts09 Nov 1925Allowed
Qazi Fariduddin Vs Emperor and Others
Allahabad High Court · AIR 1926 All 295 : 94 Ind. Cas. 894
Penal Code, 1860 (IPC) — Section 380Penal Code, 1860 (IPC) — Section 380Penal Code, 1860 (IPC) — Section 380
High Courts09 Nov 1925
Ram Rup Agrahri and Others Vs Naik Ram
Allahabad High Court · (1925) 11 AHC CK 0001
High Courts09 Nov 1925
N. K. N. Ramier and Bros. Vs Durwas J. Subbier and Others
Madras High Court · AIR 1927 Mad 352