High Courts05 Nov 1925
Emperor Vs Shafi Ahmed Nabi Ahmed
Bombay High Court · (1926) 28 BOMLR 158
Penal Code, 1860 (IPC) — Section 111
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,314 of 61,483
High Courts05 Nov 1925
Ramsunder Isser and Others Vs Emperor
Patna High Court · AIR 1926 Patna 253 : 93 Ind. Cas. 976
Penal Code, 1860 (IPC) — Section 109, 114, 149, 31, 34
High Courts05 Nov 1925
Ramanujulu Reddy Vs Rangiah Reddiar
Madras High Court · AIR 1926 Mad 825 : 94 Ind. Cas. 79
High Courts04 Nov 1925
V. Samanna Iyer Vs Kadathur Village Rajavaikal Channel Silt Clearance Committee
Madras High Court · AIR 1926 Mad 577 : (1926) 23 LW 379
High Courts04 Nov 1925
In Re: Ishvarlal Maneklal Trivedi
Bombay High Court · AIR 1926 Bom 225
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts04 Nov 1925
Emperor Vs Tarak Das Gupta
Bombay High Court · (1926) 28 BOMLR 99 : (1926) ILR (Bom) 246
Penal Code, 1860 (IPC) — Section 509
High Courts04 Nov 1925
Qazi Syed Muhammad Afzal @ Golam Mohiuddin Vs Lachman Singh and Others
Patna High Court · AIR 1926 Patna 409 : 96 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 118, 148
High Courts04 Nov 1925
Uma Jha Vs Chetu Mander and Others
Patna High Court · AIR 1926 Patna 89
Registration Act, 1908 — Section 77
High Courts04 Nov 1925
Sadhu Saran Pandey Vs Nand Kumar Singh and Others
Patna High Court · AIR 1926 Patna 276
High Courts04 Nov 1925Dismissed
Chhidda and Others Vs King-Emperor
Allahabad High Court · (1925) 11 AHC CK 0040
High Courts04 Nov 1925
Chhidda and Others Vs Emperor
Allahabad High Court · 92 Ind. Cas. 463
Penal Code, 1860 (IPC) — Section 149, 323
High Courts04 Nov 1925
Mahomed Meera Sahib Bahadur, Chairman, Municipal Council and Another Vs P. Doraiswmi Naidu
Madras High Court · 97 Ind. Cas. 172
Tamil Nadu District Municipalities Act, 1920 — Section 43
High Courts04 Nov 1925
Krishnaswami Naidu and Others Vs S. Varnikalingam Pillai and Others
Madras High Court · AIR 1926 Mad 1199 : 97 Ind. Cas. 433
Trusts Act, 1882 — Section 48
High Courts04 Nov 1925
Mahamed Meera and Another Vs P. Duraisami Naidu
Madras High Court · AIR 1926 Mad 1147
Tamil Nadu District Municipalities Act, 1920 — Section 43
High Courts03 Nov 1925Dismissed
Bai Jadav Vs The Collector of Broach
Bombay High Court · (1926) 28 BOMLR 576
Land Acquisition Act, 1894 — Section 23(1)(4)
High Courts03 Nov 1925
Bai Jadav and Others Vs Collector of Broach
Bombay High Court · AIR 1926 Bom 372
Land Acquisition Act, 1894 — Section 23(1)(4)
High Courts03 Nov 1925
Kesho Prasad Singh Vs Shamnandan Rai and Others
Patna High Court · AIR 1926 Patna 504
Contract Act, 1872 — Section 43