High Courts28 Oct 1925
Rama Reddy Vs Ranga Dasan and Others
Madras High Court · AIR 1926 Mad 769 : (1926) ILR (Mad) 543 : (1926) 23 LW 657 : (1926) 50 MLJ 589
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,316 of 61,483
High Courts28 Oct 1925
Keramat Mandal and Another Vs Emperor
Calcutta High Court · 92 Ind. Cas. 453
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 165
High Courts28 Oct 1925
Velluri Narasinha Rao, Proprietor of Pedamamidipalli Vs The Ryots of Pedamamidipalli Valluri Srivat Sanka Rao, Proprietor of Kalagampudi Vs The Ryots of Kalagampudi
Madras High Court · (1926) ILR (Mad) 499 : 94 Ind. Cas. 164 : (1926) 23 LW 320
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts28 Oct 1925Allowed
B. Kishen Prasad and Another Vs Kunj Behari Lal
Allahabad High Court · (1925) 10 AHC CK 0009
High Courts28 Oct 1925
P. Arunachala Aiyar and Others Vs Collector of Tanjore
Madras High Court · AIR 1926 Mad 961
High Courts28 Oct 1925
Bangarammal Vs Ramanuja Iyengar and Others
Madras High Court · AIR 1926 Mad 799 : 94 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts28 Oct 1925
Vice-Chairman, Chidambaram Municipality Vs Ganasambandham Pillai
Madras High Court · AIR 1926 Mad 798 : (1926) 24 LW 510
High Courts28 Oct 1925
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tripurasundari Cotton Press, Bezwada
Madras High Court · AIR 1926 Mad 615 : (1926) ILR (Mad) 468 : 94 Ind. Cas. 515 : (1926) 24 LW 102 : (1926) 50 MLJ 520
High Courts28 Oct 1925
The Vice-Chairman, Chidambaram Municipality Vs Ganasambandham Pillai
Madras High Court · 94 Ind. Cas. 546
High Courts28 Oct 1925
Nannier and Another Vs N.M. Rayulu Iyer, Nagasami Iyer and Co.
Madras High Court · AIR 1926 Mad 778 : (1926) ILR (Mad) 781 : (1926) 24 LW 535
Contract Act, 1872 — Section 39
High Courts27 Oct 1925
(Pannala) Subba Rao Vs (Parupudi) Lakshmana Rao and Another
Madras High Court · AIR 1926 Mad 728 : (1926) ILR (Mad) 820 : (1926) 23 LW 609
Easements Act, 1882 — Section 15English Prescription Act — Section 5Limitation Act, 1963 — Section 26
High Courts27 Oct 1925
Nope Chand Mangniram Vs Commissioner of Income Tax
Patna High Court · (1925) 10 PAT CK 0006
High Courts27 Oct 1925
The East Indian Railway Company Vs Kishun Chand Kasarwani
Patna High Court · AIR 1926 Patna 336 : 96 Ind. Cas. 206
Railways Act, 1890 — Section 72(2)(a)
High Courts27 Oct 1925
Badri Gope and Others Vs Emperor
Patna High Court · AIR 1926 Patna 237 : 93 Ind. Cas. 146
Penal Code, 1860 (IPC) — Section 186, 97, 99
High Courts27 Oct 1925
K. Narayanaswami Iyengar and Others Vs A. Thippayya
Madras High Court · 92 Ind. Cas. 847
High Courts27 Oct 1925
T.R. Kaliaperumal Naidu Vs Pounuswami Chettiar
Madras High Court · AIR 1926 Mad 647 : (1926) 23 LW 569
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts27 Oct 1925
Meer Mohammad Noorulla Sahib Vs Mari Nanjappa Nainivaru
Madras High Court · AIR 1926 Mad 404 : (1926) 23 LW 262
Madras Estates Land Act, 1908 — Section 56
High Courts27 Oct 1925
Ponnammai Ammal Vs The District Official Receiver and Another
Madras High Court · (1926) 51 MLJ 228
High Courts27 Oct 1925
K. Narayana Iyengar and Another Vs A. Trippayya
Madras High Court · AIR 1926 Mad 366 : (1926) 23 LW 382
High Courts27 Oct 1925
Magam D. Venkatesam Chetty and Another Vs Mothichand Gulabchand
Madras High Court · AIR 1926 Mad 316 : (1926) ILR (Mad) 291 : (1926) 24 LW 571 : (1926) 50 MLJ 190