JUDGMENT DATABASE

Search 12,29,656 Indian judgments.

12,29,656 judgments in All Courts · page 59,315 of 61,483

High Courts03 Nov 1925Dismissed

Banwari Vs Emperor

Allahabad High Court · 91 Ind. Cas. 814

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High Courts03 Nov 1925

Darbari Lal and Another Vs Mt. Parbati and Others

Allahabad High Court · (1925) 11 AHC CK 0012

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High Courts03 Nov 1925

O. Ranganatha Mudaliar Vs A. Mohanakrishna Mudaliar and Others

Madras High Court · AIR 1926 Mad 645

Succession Act, 1925 — Section 285

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High Courts03 Nov 1925

Rama Chetty and Others Vs Panchammal and Another

Madras High Court · AIR 1926 Mad 402

Evidence Act, 1872 — Section 92

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High Courts03 Nov 1925

M.S. Subramania Aiyar and Others Vs The Collector

Madras High Court · 97 Ind. Cas. 933 : (1926) 51 MLJ 309

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High Courts03 Nov 1925

Kandala Thiruvenkatacharlu and Others Vs Shaik Altoo Sahib

Madras High Court · AIR 1926 Mad 511 : (1926) 50 MLJ 251

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High Courts03 Nov 1925

Ramu Chetty and Others Vs Panchammal and Another

Madras High Court · 92 Ind. Cas. 1028

Evidence Act, 1872 — Section 92

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High Courts02 Nov 1925Dismissed

Emperor Vs Abasbhai Abdul Hussein and Others

Bombay High Court · (1926) ILR (Bom) 344

Criminal Procedure Code, 1898 (CrPC) — Section 136, 190, 4, 5, 50

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High Courts02 Nov 1925

Bihare Lal Mitter Vs Tanuk Lal Mander and Others

Patna High Court · AIR 1926 Patna 397

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47

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High Courts02 Nov 1925

Kijanar Sheshappa Shetty Vs Kijanar Devaraja Shetty

Madras High Court · AIR 1926 Mad 723 : (1926) ILR (Mad) 407 : 95 Ind. Cas. 401 : (1926) 24 LW 269 : (1926) 50 MLJ 434

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High Courts02 Nov 1925

Kathamuthu Pillai Vs Subramaniam Chettiar

Madras High Court · AIR 1926 Mad 569 : (1926) 50 MLJ 228

Transfer of Property Act, 1882 — Section 55(1), 55(g)

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High Courts02 Nov 1925

Katha Muthu Pillai Vs Subramanian Chettiar

Madras High Court · 94 Ind. Cas. 561

Transfer of Property Act, 1882 — Section 55(1)(g)

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High Courts31 Oct 1925Dismissed

Kallu Vs Emperor

Allahabad High Court · 91 Ind. Cas. 808

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High Courts30 Oct 1925

Ram Saran Das and Others Vs Maulu and Others

Calcutta High Court · 96 Ind. Cas. 541

Bengal Tenancy Act, 1885 — Section 182

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High Courts30 Oct 1925

Appu Bhatta Vs Uma Sundari Amma and Another

Madras High Court · AIR 1926 Mad 668 : 94 Ind. Cas. 42 : (1926) 23 LW 547 : (1926) 51 MLJ 734

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High Courts29 Oct 1925

Venkatakrishna Reddi and Others Vs Krishna Reddi

Madras High Court · AIR 1926 Mad 586 : (1926) ILR (Mad) 450 : (1926) 24 LW 25 : (1926) 50 MLJ 485

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5

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High Courts29 Oct 1925

The Commissioner of Income Tax Vs King and Partridge

Madras High Court · AIR 1926 Mad 368 : (1926) ILR (Mad) 296 : (1926) 24 LW 566 : (1926) 50 MLJ 176

Income Tax Act, 1961 — Section 66(2)

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High Courts29 Oct 1925

Venkatakrishnan Reddi and Others Vs Krishna Reddi

Madras High Court · 95 Ind. Cas. 489

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5

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High Courts28 Oct 1925

Shanmugam Pillai Vs Panchali Ammal and Others

Madras High Court · AIR 1926 Mad 683 : (1926) ILR (Mad) 596 : 95 Ind. Cas. 209 : (1926) 23 LW 551 : (1926) 50 MLJ 681

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High Courts28 Oct 1925

Meenakshisundaram Pillai Vs Chandrakasa Naicker and Others

Madras High Court · AIR 1927 Mad 550

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