High Courts27 Oct 1925
Ponnammai Ammal Vs District Official Receiver and Another
Madras High Court · AIR 1927 Mad 58 : 97 Ind. Cas. 918
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,317 of 61,483
High Courts23 Oct 1925
N.V. Nageswara Aiyar Vs Alagu Srinivasa Aiyangar (dead) and Others
Madras High Court · AIR 1926 Mad 743 : 94 Ind. Cas. 427 : (1926) 23 LW 675
High Courts23 Oct 1925
Jang Bahadur Singh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Penal Code, 1860 (IPC) — Section 426
High Courts23 Oct 1925
Debi Dayal Singh and others Vs Mt. Ganga Kuer and others
Patna High Court · (1925) 10 PAT CK 0005
High Courts23 Oct 1925
Badri Sahu and Others Vs Pandit Peare Lal Misra and Others
Patna High Court · AIR 1926 Patna 140
High Courts23 Oct 1925Allowed
Abdullah Vs Badr-ul-Islam
Allahabad High Court · AIR 1926 All 127 : (1926) ILR (All) 233
High Courts23 Oct 1925Disposed Of
Dariyai Singh and Others Vs Chob Singh
Allahabad High Court · AIR 1926 All 248 : 91 Ind. Cas. 863
North Western Provinces Tenancy Act, 1901 — Section 58(b)
High Courts23 Oct 1925
Nanak Chand Vs Ram Prasad and Others
Allahabad High Court · (1925) 10 AHC CK 0005
High Courts23 Oct 1925
P. Kuthalinga Mudaliar Vs M.N. Shanmuga Mudaliar and Others
Madras High Court · AIR 1926 Mad 461 : 92 Ind. Cas. 989
High Courts23 Oct 1925
In Re: Arulay
Madras High Court · AIR 1926 Mad 815 : 94 Ind. Cas. 707
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts23 Oct 1925
P. Kuthatinga Mudaliar Vs M.N. Shanmuga Mudaliar and Others
Madras High Court · (1926) 23 LW 373 : (1926) 50 MLJ 234
High Courts22 Oct 1925
Mahammad S. Chamnad Vs Jainabi and Others
Madras High Court · AIR 1926 Mad 861 : (1926) 23 LW 740
High Courts22 Oct 1925
Hukmi Chand Hardat Rai Vs Commissioner of Income Tax
Patna High Court · (1925) 10 PAT CK 0002
High Courts22 Oct 1925Dismissed
Ram Nath Singh alias Lal Singh and Another Vs Gajadhar Lal
Allahabad High Court · 92 Ind. Cas. 478
High Courts22 Oct 1925Allowed
Mt. Ram Kuer Vs Govind Ram and Others
Allahabad High Court · AIR 1926 All 62
High Courts22 Oct 1925Dismissed
Ram Newaz and Another Vs Nankoo and Others
Allahabad High Court · AIR 1926 All 283 : 92 Ind. Cas. 401
High Courts22 Oct 1925
Ram Nath Singh and Another Vs Gajadhar Lal
Allahabad High Court · (1925) 10 AHC CK 0007