High Courts22 Oct 1925
Jhabbu Ram Vs Bahoran Singh and Others
Allahabad High Court · (1925) 10 AHC CK 0006
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,318 of 61,483
High Courts22 Oct 1925
Musammat Ram Kuer Vs Govind Ram and Others
Allahabad High Court · (1926) ILR (All) 145 : 92 Ind. Cas. 414
High Courts22 Oct 1925
Kalka Vs Ranjit Singh and Others
Allahabad High Court · AIR 1926 All 241
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts22 Oct 1925
Nidavolu Atchutam alias Achutaramayya and Others Vs Ratnaji Carrying on Business under the name and Style of Ratnajee Bhootaji and Others
Madras High Court · AIR 1926 Mad 323 : (1926) ILR (Mad) 211 : 92 Ind. Cas. 977
High Courts22 Oct 1925
V. Venkatarama Aiyar Vs T.V. Sundaram Aiyar and Others
Madras High Court · 92 Ind. Cas. 1045
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Oct 1925
Nidavolu Atchutam Alias Atchutaramayya and Others Vs Ratnaji, Carrying on Business under the name and style of Ratnajee Bhootaji and Others
Madras High Court · (1926) 23 LW 193 : (1926) 50 MLJ 208
High Courts21 Oct 1925Dismissed
Musammat Sumaria alias Bismilla Vs Emperor
Allahabad High Court · 91 Ind. Cas. 882
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts21 Oct 1925Dismissed
Mulraj Vs Indar Singh and Others
Allahabad High Court · AIR 1926 All 102
Transfer of Property Act, 1882 — Section 43
High Courts21 Oct 1925
Pandit Mulraj Vs Indar Singh and Others
Allahabad High Court · (1926) ILR (All) 150 : 92 Ind. Cas. 471
Transfer of Property Act, 1882 — Section 43
High Courts20 Oct 1925
Sethu and Others Vs Palani
Madras High Court · AIR 1926 Mad 628 : (1926) ILR (Mad) 553 : (1926) 24 LW 142
Evidence Act, 1872 — Section 112
High Courts20 Oct 1925Dismissed
Bansilal Abirchand Vs Ghulam Mahbub Khan
Bombay High Court · (1926) 28 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Oct 1925Dismissed
Ram Protap Champia Vs Durga Prosad Champia
Bombay High Court · (1926) 28 BOMLR 217
High Courts20 Oct 1925
Gangadhar Misra Vs Rani Debendrabala Dasi
Patna High Court · AIR 1926 Patna 249
Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(e)
Privy Council20 Oct 1925
Ram Protap Chamria Vs Durga Prosad Chamria and others
Privy Council · (1925) AIR(PC) 293
High Courts20 Oct 1925Allowed
Shyam Sundar Sinha and Others Vs Emperor through Ram Narain Sinha
Allahabad High Court · 96 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 133, 141
High Courts20 Oct 1925
Shiam Sunder Sinha Vs King-Emperor
Allahabad High Court · AIR 1926 All 658
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts20 Oct 1925
In Re: Sivananda Mudali
Madras High Court · AIR 1926 Mad 1072
Penal Code, 1860 (IPC) — Section 467, 471
High Courts20 Oct 1925
(Alampath) Krishnan Vs Municipal Prosecutor Cannanore Municipality
Madras High Court · AIR 1926 Mad 430
High Courts20 Oct 1925
Rajah Ingunti Venkatarayanim Varu Vs W. H. Nurse
Madras High Court · AIR 1927 Mad 34 : (1926) ILR (Mad) 815