High Courts20 Oct 1925
Sethu and Others Vs Palani alias Thirumeni Thevan
Madras High Court · 94 Ind. Cas. 535 : (1926) 50 MLJ 453
Evidence Act, 1872 — Section 112
JUDGMENT DATABASE
Search 12,29,656 Indian judgments.
12,29,656 judgments in All Courts · page 59,319 of 61,483
High Courts20 Oct 1925
Rajah Inuganti Venkatarayanim Varu alias Venkataramayya Garu Vs W.H. Nurse
Madras High Court · (1926) 24 LW 704 : (1926) 51 MLJ 716
High Courts20 Oct 1925
Alamapath Krishnan Vs The Municipal Prosecutor, Cunnanore Municipality
Madras High Court · 92 Ind. Cas. 873 : (1926) 23 LW 413
High Courts19 Oct 1925
In Re: Natha Venkatesa Perumal alias Yelchuri Sri Ramulu Chetti
Madras High Court · (1926) ILR (Mad) 809 : (1926) 24 LW 707 : (1926) 51 MLJ 726
High Courts15 Oct 1925
M.C. Chegganmull Sowcar Vs Desur Manicka Mudaliar
Madras High Court · AIR 1926 Mad 792 : 94 Ind. Cas. 384 : (1926) 50 MLJ 242
Contract Act, 1872 — Section 59
High Courts15 Oct 1925
K. Muhammad Usan Rowther Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1926 Mad 788
Easements Act, 1882 — Section 15, 2(a)
High Courts15 Oct 1925
Lalit Kumar Sen Vs Emperor
Calcutta High Court · AIR 1926 Cal 174 : 92 Ind. Cas. 894
High Courts15 Oct 1925
Surendra Nath Ghose and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 161
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts15 Oct 1925
Rama Aiyar and Others Vs Narayanaswami Aiyar and Others
Madras High Court · AIR 1926 Mad 609 : (1926) 23 LW 496 : (1926) 51 MLJ 313
High Courts15 Oct 1925
Kaliakkal Vs Palani Koundan and Another
Madras High Court · AIR 1926 Mad 412 : (1926) 23 LW 227 : (1926) 50 MLJ 200
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Oct 1925
Walker and Co. Vs G. Abdul Aziz Saheb and Co.
Madras High Court · AIR 1926 Mad 720 : (1926) 51 MLJ 373
High Courts15 Oct 1925
Kalliakkal Vs Palani Koundan and Another
Madras High Court · 92 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, 47
High Courts14 Oct 1925
Emperor Vs Harjivan Valji
Bombay High Court · (1926) 28 BOMLR 115 : (1926) ILR (Bom) 174
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 537Evidence Act, 1872 — Section 114
High Courts14 Oct 1925
Genaram Kapurchand Marwadi Vs Hanmantram Surajmal
Bombay High Court · AIR 1926 Bom 406
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1908 — Article 182
High Courts14 Oct 1925Dismissed
Krishna Yesuji Shelar Vs Vithal Narayan Shelar
Bombay High Court · (1926) 28 BOMLR 759
High Courts14 Oct 1925
Krishna Vesuji Shelar Vs Vithal Narayan Shelar and Others
Bombay High Court · AIR 1926 Bom 522
High Courts14 Oct 1925
Srinivasa Chetti Vs Chenna Chetti (Dead) and Others
Madras High Court · 92 Ind. Cas. 251
High Courts14 Oct 1925
R. Rama Vadhyar Vs T. Krishnan Nair and Others
Madras High Court · AIR 1926 Mad 398
Contract Act, 1872 — Section 64
High Courts14 Oct 1925
Srinivasa Chetti Vs Chenna Chetti and Others
Madras High Court · AIR 1927 Mad 294 : (1926) 23 LW 705
High Courts13 Oct 1925
Sooppiadath Ahmad Vs Irimbantakath Manha Mammad Kunhi and Others
Madras High Court · AIR 1926 Mad 643 : (1926) 23 LW 575