High Courts08 Oct 1925
Shankar Anandrao Khatake Vs Laxmibai Daji Khatake and Another
Bombay High Court · AIR 1926 Bom 356
Bombay Hereditary Offices Act, 1874 — Section 51
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
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High Courts08 Oct 1925Dismissed
Shankar Anandrao Khatake Vs Laxmibai Daji Khatake
Bombay High Court · (1926) 28 BOMLR 740 : (1926) ILR (Bom) 243 : 95 Ind. Cas. 864
Bombay Hereditary Offices Act, 1874 — Section 51
High Courts08 Oct 1925
Ambanna Dharappa Akkavagol Vs Kallappa Shivlingappa Alligi
Bombay High Court · AIR 1926 Bom 327
Dekkhan Agriculturists Relief Act, 1879 — Section 15B, 20
High Courts08 Oct 1925Allowed
Ambanna Dharppa Akkavagol Vs Kallappa Shivlingappa Alligi
Bombay High Court · (1926) 28 BOMLR 567 : (1926) ILR (Bom) 239
Dekkhan Agriculturists Relief Act, 1879 — Section 21
High Courts08 Oct 1925
Natesa Pathar Vs Ganapathi Subbu Pathar and Others
Madras High Court · 94 Ind. Cas. 68 : (1926) 23 LW 349
High Courts07 Oct 1925
(Mylavarapu) Rangayya Naidu Vs Basana Simon and Others
Madras High Court · AIR 1926 Mad 594 : (1926) 23 LW 367
Transfer of Property Act, 1882 — Section 91
High Courts07 Oct 1925
Ravishankar Jagjivan Vs Savailal Krishnalal
Bombay High Court · (1926) 28 BOMLR 89
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts07 Oct 1925
Sri Mahant Prayaga Doss Jeevaru Vs Pachella Doraiswami Iyengar and Another
Madras High Court · 92 Ind. Cas. 899 : (1926) 23 LW 520
High Courts07 Oct 1925
Mylavarappa Rangappa Naidu Vs Basanna Simon and Others
Madras High Court · 94 Ind. Cas. 639
Transfer of Property Act, 1882 — Section 91
High Courts06 Oct 1925
Vermulapalli Seetharamamma and Others Vs Maganti Appiah and Another
Madras High Court · AIR 1926 Mad 457 : (1926) ILR (Mad) 768 : (1926) 23 LW 285 : (1926) 50 MLJ 689
High Courts06 Oct 1925
Pedda Sanjivi Reddy and Another Vs Kondasari Koneri Reddi
Madras High Court · AIR 1926 Mad 521 : (1926) ILR (Mad) 315 : (1926) 23 LW 327 : (1926) 50 MLJ 460
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Oct 1925
Govinda Nadan Vs A.Y.R.M.R.M. Ramaswamy Chettiar
Madras High Court · AIR 1926 Mad 224 : (1926) 23 LW 573
High Courts06 Oct 1925
Laxman Ganesh Jog and Another Vs Ramabai Venkatesh Jog
Bombay High Court · AIR 1926 Bom 351 : (1926) ILR (Bom) 236
Dekkhan Agriculturists Relief Act, 1879 — Section 15B, 20
High Courts06 Oct 1925
Swaminatha Odayar Vs Thiagarajaswami Odayar
Madras High Court · AIR 1926 Mad 954 : (1927) ILR (Mad) 5 : 92 Ind. Cas. 846 : (1926) 23 LW 26 : (1927) 52 MLJ 256
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Oct 1925
(Muhammad) Mohideen Maracayar Vs Ramanadhan Chettiar and Another
Madras High Court · AIR 1926 Mad 217
High Courts06 Oct 1925
Chavakula Ammanna Vs Chavakula Satyanarayana and Others
Madras High Court · AIR 1926 Mad 916 : (1926) ILR (Mad) 636 : (1926) 24 LW 150 : (1926) 51 MLJ 426
High Courts06 Oct 1925
In the Matter of Mr. B. Minuswami Naidu Vs A., B.L., High Court Vakil
Madras High Court · AIR 1926 Mad 568 : (1926) 24 LW 100 : (1926) 50 MLJ 399
High Courts06 Oct 1925
Muhammad Mohideen Maracayar Vs Ramanadhan Chettiar and Another
Madras High Court · 92 Ind. Cas. 597 : (1925) 22 LW 872
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Oct 1925
Govinda Nadan Represented by his Agent, Govindasami Venu Udayan Vs A.Y.R.M.R.M. Ramasami Chettiar
Madras High Court · 92 Ind. Cas. 106