High Courts30 Sept 1925
(Vathi) Veerabhadrayya and Others Vs Tangadu Sanyasi and Others
Madras High Court · AIR 1927 Mad 415
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,323 of 61,483
High Courts30 Sept 1925
Emperor Vs Karim Rajmahamad
Bombay High Court · (1925) 27 BOMLR 1421
Bombay General Clauses Act, 1904 — Section 19Bombay Public Conveyances Act, 1920 — Section 26(2)(e)
High Courts30 Sept 1925Dismissed
Gordhandas Keshavlal Seth Vs Dhirajlal Dalsukhram Seth
Bombay High Court · (1926) 28 BOMLR 467 : 95 Ind. Cas. 81
High Courts30 Sept 1925
(Peria Nambi) Srinivasachariar Vs Kuna Ramasamy Naicker and Others
Madras High Court · AIR 1926 Mad 509
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Sept 1925
Ayyaru Pillai Vs Varadaraja Pillai and Another
Madras High Court · AIR 1926 Mad 431 : 92 Ind. Cas. 770 : (1926) 50 MLJ 116
High Courts30 Sept 1925
Peria Nambi Srinivasachariar Vs Kuna Ramasamy Naicker and Others
Madras High Court · 92 Ind. Cas. 526
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Sept 1925Allowed
Husseinsaheb Haidarsaheb Vs Babaji Dhonddev Kulkarni
Bombay High Court · (1926) 28 BOMLR 78
High Courts29 Sept 1925
Govind Mahipat Desh pande Vs Balkrishna Narayan
Bombay High Court · AIR 1926 Bom 308
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1925
Bhimji N. Dalal Vs B.B. and C.I. Railway Co.
Bombay High Court · (1926) 28 BOMLR 443 : (1926) ILR (Bom) 215 : 94 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 113
High Courts29 Sept 1925
Husensaheb Gajbarsaheb Vajirnaik Vs Hasansaheb Sayad Abdul
Bombay High Court · AIR 1926 Bom 165
High Courts29 Sept 1925
Govind Mahipat Deshpande Vs Balkrishna Narayan
Bombay High Court · (1926) 28 BOMLR 456 : 94 Ind. Cas. 760
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1925
Sheshagiri Shambulinga Upadhya Vs Manjaya Sannaya Shanbhog
Bombay High Court · (1926) 28 BOMLR 454 : (1926) ILR (Bom) 160 : 94 Ind. Cas. 755
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Sept 1925
Alamkhan Mahomedkhan and Others Vs Banemiya Rasul
Bombay High Court · AIR 1926 Bom 306
Penal Code, 1860 (IPC) — Section 147, 297, 385
High Courts29 Sept 1925
Sheshagiri Shambhulinga Upadhya Vs Manjayya Sanaya and Others
Bombay High Court · AIR 1926 Bom 265
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Sept 1925Allowed
Alamkhan Mahomedkhan Vs Banemiya Rasul
Bombay High Court · (1926) 28 BOMLR 459 : 95 Ind. Cas. 39
Penal Code, 1860 (IPC) — Section 147, 297, 385
High Courts29 Sept 1925
(Akella) Ramasomayajullu and Others Vs Official Receiver
Madras High Court · AIR 1926 Mad 360
Provincial Insolvency Act, 1920 — Section 4
High Courts29 Sept 1925
P.T. Ramalinga Mudaliar Vs Arunachala Mudaly and Others
Madras High Court · AIR 1926 Mad 386 : (1926) 23 LW 392
Transfer of Property Act, 1882 — Section 60
High Courts29 Sept 1925
Akella Ramasomayyagulu and Others Vs The Official Receiver, Godavari Rajahmundry
Madras High Court · 92 Ind. Cas. 249 : (1926) 23 LW 80
Provincial Insolvency Act, 1920 — Section 4
High Courts28 Sept 1925
Bhau Vs Budha Manaku Dhar and Another
Bombay High Court · (1926) ILR (Bom) 204 : 96 Ind. Cas. 166
Limitation Act, 1908 — Section 28