High Courts28 Sept 1925
Meenakshisundara Nachiar Vs Al. V.R.P. Veerappa Chettiar
Madras High Court · 92 Ind. Cas. 838
Contract Act, 1872 — Section 70
JUDGMENT DATABASE
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High Courts28 Sept 1925
Mathilda Sice and Another Vs Fritz Gaebele and Others
Madras High Court · AIR 1926 Mad 955 : (1926) 23 LW 272
Transfer of Property Act, 1882 — Section 76, 76(g)
High Courts28 Sept 1925
Pitta Ramaswamiah Vs Commissioner of Income Tax
Madras High Court · AIR 1927 Mad 49 : (1926) ILR (Mad) 831 : (1926) 24 LW 771
High Courts28 Sept 1925
Meenakshisundara Nachiar Vs AL. V. R. P. Veerappa Chettiar
Madras High Court · AIR 1927 Mad 122
High Courts28 Sept 1925
Appadurai Mudali and Another Vs Murugappa Mudali and Others
Madras High Court · AIR 1926 Mad 772 : (1926) 23 LW 709 : (1926) 51 MLJ 12
High Courts28 Sept 1925
In Re: A.V.P.M.R.M. Murugappa Chettiar
Madras High Court · AIR 1926 Mad 767 : (1926) ILR (Mad) 465 : 97 Ind. Cas. 395 : (1926) 24 LW 343 : (1926) 51 MLJ 138
High Courts25 Sept 1925
Narayana Mudaliar and Another Vs Nagappa Mudaliar and Another
Madras High Court · AIR 1926 Mad 245 : (1925) 22 LW 870
High Courts25 Sept 1925
Bhimanna Kumaji Sonar Vs Venichand Fattechand Gujar
Bombay High Court · AIR 1926 Bom 168
High Courts25 Sept 1925
Solai Pillai Vs A. Vedaji Baskara Tirumala Rao Sahib
Madras High Court · AIR 1926 Mad 756 : 95 Ind. Cas. 250 : (1926) 23 LW 625
Madras Estates Land Act, 1908 — Section 112
High Courts25 Sept 1925
Arunachalam Chetty Vs Abdul Subhan Sahib
Madras High Court · (1926) 23 LW 311 : (1926) 50 MLJ 232
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Sept 1925
Seetharama Naidu Vs Govindasami Chettiar and Another
Madras High Court · AIR 1926 Mad 352 : (1926) 23 LW 149
High Courts24 Sept 1925Allowed
Atmaram Jamnadas Shah Vs Nazir, District Court
Bombay High Court · (1926) 28 BOMLR 431 : 94 Ind. Cas. 704
High Courts24 Sept 1925Dismissed
Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry
Bombay High Court · (1926) 28 BOMLR 71 : (1926) ILR (Bom) 189
Khoti Settlement Act, 1880 — Section 10
High Courts24 Sept 1925
Krishnaji Vishram Nadkarni Vs Gangaji Ambaji Metry and Others
Bombay High Court · AIR 1926 Bom 166
Khoti Settlement Act, 1880 — Section 10
High Courts24 Sept 1925
Lala Punjushet Vs Motiram Budhu
Bombay High Court · (1926) 28 BOMLR 440 : (1926) ILR (Bom) 192 : 94 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Sept 1925
Atmaram Jamnadas Shah and Others Vs Nazir, District Court and Others
Bombay High Court · AIR 1926 Bom 381
High Courts24 Sept 1925Dismissed
Madhavrao Raste Vs Imam Bapu Sherkar
Bombay High Court · (1926) 28 BOMLR 433 : (1926) ILR (Bom) 195 : 94 Ind. Cas. 737
Bombay Land Revenue Code, 1879 — Section 56
High Courts24 Sept 1925
Mahalinga Naicker Vs Vellaya Naicker alias Gurusami Naicker and Another
Madras High Court · 92 Ind. Cas. 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(1)
High Courts24 Sept 1925
Mahalinga Naicker Vs Vellaya Naicker alias Guruswami Naicker and Another
Madras High Court · AIR 1926 Mad 190 : (1926) ILR (Mad) 490 : (1925) 22 LW 794 : (1926) 51 MLJ 559
High Courts24 Sept 1925
Muthuvenkatarama Reddiar and Others Vs The Official Receiver of South Arcot and Others
Madras High Court · AIR 1926 Mad 350 : (1926) ILR (Mad) 227 : (1926) 50 MLJ 90
Provincial Insolvency Act, 1920 — Section 28(5)