High Courts24 Sept 1925
Imani Satyanarayana and Others Vs Devarakonda Satyanarayanamurthi and Another
Madras High Court · AIR 1926 Mad 428 : (1926) 50 MLJ 144
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,325 of 61,483
High Courts24 Sept 1925
Muthuvenkatarama Reddiar and Others Vs The Official Receiver, South Arcot and Others
Madras High Court · 92 Ind. Cas. 398
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts24 Sept 1925
D.A. Kandasami Chettiar Vs G.F.F. Foulkes
Madras High Court · AIR 1926 Mad 396 : (1926) 24 LW 213
High Courts23 Sept 1925
C.R. Subramania Aiyar Vs The Official Receiver and Another
Madras High Court · AIR 1926 Mad 432 : (1926) 23 LW 300 : (1926) 50 MLJ 665
High Courts23 Sept 1925
Rachel Benjamin Vs Benjamin Solomon Benjamin
Bombay High Court · (1926) 28 BOMLR 328 : (1926) ILR (Bom) 369 : 94 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 488Government of India Act, 1915 — Section 112
High Courts23 Sept 1925
Bachel Benjamin Vs Benjamin Solomon Benjamin
Bombay High Court · AIR 1926 Bom 169
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts23 Sept 1925
Emperor Vs Lahanu Manaji
Bombay High Court · AIR 1926 Bom 118 : (1925) 27 BOMLR 1419
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts23 Sept 1925
Komarasami Chetti Vs Sundar Mudaliar and Others
Madras High Court · 92 Ind. Cas. 724 : (1926) 23 LW 212
High Courts23 Sept 1925
T.R.M.S. Ramanathan Chetti Vs Nalla Veerappa Pillai
Madras High Court · AIR 1926 Mad 272 : (1925) 22 LW 815
High Courts23 Sept 1925
P.V. Veeranan Ambalam Vs Ayyachi Ambalam
Madras High Court · AIR 1926 Mad 168 : 92 Ind. Cas. 968 : (1925) 22 LW 772 : (1925) 49 MLJ 791
Contract Act, 1872 — Section 65
High Courts23 Sept 1925
Bulkee Bee and Others Vs Kaka Hajee Muhammad Ummar Sahib and Others
Madras High Court · AIR 1926 Mad 415 : (1926) 50 MLJ 39
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts23 Sept 1925
Manepalli Satyanarayanamurthi Vs Thommandra Erikalappa
Madras High Court · (1926) 23 LW 396 : (1926) 50 MLJ 150
High Courts23 Sept 1925
The Secretary of State for India in Council Vs Duggappa Bhandary and Others
Madras High Court · 95 Ind. Cas. 789
Transfer of Property Act, 1882 — Section 51
High Courts23 Sept 1925
Secretary of State Vs Dugappa Bhandary and Others
Madras High Court · AIR 1926 Mad 921
Transfer of Property Act, 1882 — Section 51
High Courts23 Sept 1925
Manepalli Satanarayanamurthi Vs Thommandra Erikalappa
Madras High Court · 92 Ind. Cas. 962
High Courts23 Sept 1925
Racharla Narayanappa Vs Kondigi Bheemappa and Others
Madras High Court · AIR 1926 Mad 494 : 92 Ind. Cas. 541 : (1926) 24 LW 219
Provincial Insolvency Act, 1920 — Section 24
High Courts22 Sept 1925
Haji Abdul Rahman Haji Mahomed Kadwani Vs Munjibhai Khatao and Company
Bombay High Court · 97 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts22 Sept 1925
Haji Abdul Rehman Haji Mahomed Kadwani Vs Manjibhai Khatao and Co.
Bombay High Court · AIR 1926 Bom 523
Civil Procedure Code, 1908 (CPC) — Section 129
High Courts22 Sept 1925
Haji Abdul Rehman and Haji Mahomed Kadwani Vs Munjibhai khatao and Company
Bombay High Court · (1926) 28 BOMLR 1077
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts22 Sept 1925
Chandulal Maganlal Vs Motilal Harilal
Bombay High Court · AIR 1926 Bom 43 : (1925) 27 BOMLR 1492 : 92 Ind. Cas. 545