High Courts15 Sept 1925
Gulam Hussein Bundeally Hurji and Others Vs Piarally Abdulla Dossal and Sons
Bombay High Court · AIR 1926 Bom 533
JUDGMENT DATABASE
Search 12,29,655 Indian judgments.
12,29,655 judgments in All Courts · page 59,327 of 61,483
High Courts15 Sept 1925
Shri Goverdhanlalji Maharaj Vs Shri Chandraprabhavati
Bombay High Court · AIR 1926 Bom 136 : 92 Ind. Cas. 552
High Courts15 Sept 1925
Debi Din and Others Vs King-Emperor
Allahabad High Court · (1925) 09 AHC CK 0001
High Courts15 Sept 1925
R.V. Srinivasa Aiyangar and Another Vs Ry. Pratapa Simha Rajah Saheb, the Junior Prince of Tanjore
Madras High Court · AIR 1926 Mad 244 : (1925) 22 LW 860 : (1925) 49 MLJ 704
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts15 Sept 1925
Seetharama Naidu Vs Govindasami Chettiar and Another
Madras High Court · 92 Ind. Cas. 976
Madras Estates Land Act, 1908 — Section 112, 189
High Courts14 Sept 1925
Sree Mahant Prayaga Doss Jee Varu Vs Raja of Kalahasti and Others
Madras High Court · AIR 1926 Mad 872 : (1926) ILR (Mad) 570
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Sept 1925
Sri Mahant Prayaga Doss Jee Varu Vs Umade Raja Rajai Raja Damara Kumara Thimma Naranim Bahadur Varu, Raja of Kalahasti and Others
Madras High Court · 97 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts12 Sept 1925
A. Doraswami Nadar Vs Joseph L. Mother and Another
Madras High Court · AIR 1926 Mad 319 : 92 Ind. Cas. 119
High Courts11 Sept 1925
Ramaswami Nayagar Vs Raju Padayachi and Others
Madras High Court · 96 Ind. Cas. 1051
Evidence Act, 1872 — Section 8
High Courts11 Sept 1925
Kamaya Bangaruswamy Naicker Vs Vadamalai Trivanatha Sundaradoss Thevar
Madras High Court · AIR 1926 Mad 135
High Courts11 Sept 1925
Alaga Pillai Vs Ramaswami Thevan and Others
Madras High Court · AIR 1926 Mad 187 : (1926) 23 LW 296 : (1925) 49 MLJ 742
Evidence Act, 1872 — Section 116
High Courts11 Sept 1925
Ramaswami Nayakar Vs Raju Padayachi and Others
Madras High Court · AIR 1926 Mad 963 : (1926) 51 MLJ 167
High Courts11 Sept 1925
Thamaya Bangaruswami Naicker Vs Vadamali Thirunathasundara Doss Thevar
Madras High Court · 92 Ind. Cas. 415
High Courts10 Sept 1925
Raja Madhu Sudan Dev and Others Vs Panu Parhi
Patna High Court · AIR 1926 Patna 358
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 383(d)
High Courts09 Sept 1925
Sivan Pillai and Another Vs T.S. Venkateswara Iyer
Madras High Court · 92 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts09 Sept 1925
M.R.M. Ramasami Chetty, Managing Director of M.R.M. Ramasami Chetti and Co. Ltd. Vs V.S. Chengalraya Pillai
Madras High Court · 94 Ind. Cas. 892 : (1926) 23 LW 571
Companies Act, 1956 — Section 101
High Courts09 Sept 1925
M.R.M. Ramasawmy Chetty Vs V.S. Chengalroya Pillai
Madras High Court · AIR 1926 Mad 380
High Courts09 Sept 1925
Sivan Pillai and Another Vs T.S. Venkateswara Ayyar
Madras High Court · AIR 1926 Mad 130 : (1925) 22 LW 796
High Courts08 Sept 1925
Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras
Madras High Court · AIR 1926 Mad 462 : (1926) 50 MLJ 157
Income Tax Act, 1922 — Section 10(2)(vii)
High Courts08 Sept 1925
Sankaranarayana Reddi and Others Vs Koppaya Reddi alias Gopal Reddi and Others
Madras High Court · AIR 1926 Mad 236 : (1926) 23 LW 81